High Courts04 Apr 1924
Hussain Bukhsh Mian Vs Emperor
Patna High Court · AIR 1925 Patna 34
Penal Code, 1860 (IPC) — Section 379, 429
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,710 of 2,796
High Courts04 Apr 1924
Raghupat Narayan Singh and Another Vs Emperor
Patna High Court · AIR 1924 Patna 597
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 147
High Courts02 Apr 1924
Rudra Nath Tewari and Others Vs Bhujanga Prasad Singh
Patna High Court · AIR 1930 Patna 145
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 146
High Courts02 Apr 1924
Mahabir Prasad and Others Vs Shyam Behari Singh and Others
Patna High Court · 80 Ind. Cas. 655
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Apr 1924
Jehal Teli Vs Emperor
Patna High Court · AIR 1925 Patna 51
Criminal Procedure Code, 1898 (CrPC) — Section 288, 374Evidence Act, 1872 — Section 33
High Courts01 Apr 1924
Rameswar Mahton Vs Lala Dwarka Prasad
Patna High Court · AIR 1925 Patna 36
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, 115, 151
High Courts01 Apr 1924
Manmohini Dasi Vs Hari Prasad Bose and Others
Patna High Court · 81 Ind. Cas. 1045
High Courts31 Mar 1924
Mt. Reshma Kuari Vs Rameshwar Ojha and Others
Patna High Court · AIR 1925 Patna 197
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Limitation Act, 1963 — Section 19
High Courts31 Mar 1924
(Rani) Bhuneshwari Kuer @ Bacha Saheba Vs Sukhdeo Singh and Others
Patna High Court · AIR 1925 Patna 505
Bengal Tenancy Act, 1885 — Section 69, 70, 71
High Courts28 Mar 1924
Hariher Prasad Narain Deo Vs Maheshwari Prasad Narain Deo
Patna High Court · 82 Ind. Cas. 813
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 2
High Courts28 Mar 1924
Devandra Nath Ghose and Others Vs Sambhu Nath Panday and Others
Patna High Court · AIR 1925 Patna 64
Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 74
High Courts28 Mar 1924
Harihar Prasad Narain Deo Vs Maheswari Prasad Narain Deo
Patna High Court · AIR 1925 Patna 47
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts27 Mar 1924
Partap Narain Singh and Others Vs Nathan Singh and Others
Patna High Court · AIR 1924 Patna 605
High Courts27 Mar 1924
Banku Behari Pandey and Others Vs Chatur Pandey and Others
Patna High Court · AIR 1924 Patna 640
High Courts25 Mar 1924
Neko Tewari and Others Vs Kishun Prasad Pande and Others
Patna High Court · AIR 1924 Patna 582
Court Fees Act, 1870 — Article 17 Schedule II, 17(3) Schedule II, 7(iv)(c)
High Courts25 Mar 1924
Rameshwar Singh Vs Emperor
Patna High Court · AIR 1925 Patna 48
Penal Code, 1860 (IPC) — Section 116, 161
High Courts25 Mar 1924
Neko Tewari and Others Vs Kishun Prasad Pandey and Others
Patna High Court · 80 Ind. Cas. 563
High Courts24 Mar 1924
Bhola Singh Vs Emperor
Patna High Court · AIR 1924 Patna 563 : 82 Ind. Cas. 50
High Courts24 Mar 1924
In Re: Musammat Gobindia and Others
Patna High Court · 81 Ind. Cas. 124
Criminal Procedure Code, 1898 (CrPC) — Section 215Registration Act, 1908 — Section 34, 35, 82, 83
High Courts24 Mar 1924
Mt. Gobindia and Others Vs King-Emperor
Patna High Court · AIR 1924 Patna 754
Registration Act, 1908 — Section 35, 82, 82(a)