High Courts20 Feb 1924
Raghubar Chaudhuri Vs Ramasray Prasad Chaudhuri and Others
Patna High Court · AIR 1924 Patna 771
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,712 of 2,796
High Courts19 Feb 1924
Rajkeshwar Prasad Narain Singh Vs Mohammed Khalil-ul-Rahman and Others
Patna High Court · AIR 1924 Patna 459
Transfer of Property Act, 1882 — Section 56, 81, 88
High Courts18 Feb 1924
Munshi Mander and Others Vs Karu Mander
Patna High Court · 81 Ind. Cas. 913
Criminal Procedure Code, 1898 (CrPC) — Section 209, 436, 437Penal Code, 1860 (IPC) — Section 148, 304
High Courts15 Feb 1924Dismissed
Dasarate Meshy and others Vs Jay Chand Sutradhar and others
Patna High Court · (1924) 02 PAT CK 0023
High Courts12 Feb 1924
Emperor Vs Bishan Singh and Another
Patna High Court · 81 Ind. Cas. 226
Criminal Procedure Code, 1898 (CrPC) — Section 234, 235, 236, 237, 403Penal Code, 1860 (IPC) — Section 234, 411
High Courts12 Feb 1924
Emperor Vs Bishun Singh and Another
Patna High Court · AIR 1925 Patna 20
Criminal Procedure Code, 1898 (CrPC) — Section 235(1), 403Penal Code, 1860 (IPC) — Section 411
High Courts08 Feb 1924
Aparna Debi and Another Vs Shri Shri Shiva Prasad Singh
Patna High Court · AIR 1924 Patna 451
Transfer of Property Act, 1882 — Section 36
High Courts08 Feb 1924
Masudan Lal Vs Ram Gulam Sahu and Others
Patna High Court · AIR 1924 Patna 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 90
High Courts08 Feb 1924
Cheta Mahto Vs Emperor
Patna High Court · AIR 1924 Patna 128 : 89 Ind. Cas. 1050
Criminal Procedure Code, 1898 (CrPC) — Section 190, 476Penal Code, 1860 (IPC) — Section 471
High Courts06 Feb 1924
Shyam Behari Singh Vs B. Biseswar Dayal Singh and Others
Patna High Court · AIR 1924 Patna 713
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 4
High Courts01 Feb 1924
Ramalagan and Another Vs Emperor
Patna High Court · AIR 1924 Patna 500
Criminal Procedure Code, 1898 (CrPC) — Section 110, 118, 54
High Courts01 Feb 1924
W.J. Watson Vs P.H. Metcalfe
Patna High Court · AIR 1925 Patna 154
Criminal Procedure Code, 1898 (CrPC) — Section 253(2)Penal Code, 1860 (IPC) — Section 417
High Courts01 Feb 1924
Ramlagan Ahir and Another Vs Emperor
Patna High Court · 81 Ind. Cas. 633
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 118, 457, 54Penal Code, 1860 (IPC) — Section 457
High Courts28 Jan 1924Allowed
Harnarayan Pande Vs Suresh Pande and others
Patna High Court · (1924) 01 PAT CK 0027
High Courts25 Jan 1924
Beni Madho Singh Vs Chander Prasad Singh
Patna High Court · AIR 1925 Patna 189
High Courts24 Jan 1924
Kokil Singh Vs Ramasray Prasad Choudhary and Others
Patna High Court · 81 Ind. Cas. 994
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts24 Jan 1924
Maharajadhiraj of Darbhanga Vs Commissioner of Income Tax
Patna High Court · AIR 1924 Patna 474
Bengal Tenancy Act, 1885 — Section 193Income Tax Act, 1918 — Section 17, 18, 25
High Courts24 Jan 1924
Kokil Singh Vs Ramasray Prosad Chaudhury and Others
Patna High Court · AIR 1924 Patna 488
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3