High Courts28 Apr 1924
Ramji Pandey Vs Alafkhan and Others
Patna High Court · AIR 1925 Patna 121
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,709 of 2,796
High Courts25 Apr 1924
Lilo Sonar Vs Jhagru Sahu
Patna High Court · AIR 1925 Patna 123
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts24 Apr 1924
Deo Saran Bharthi and Anr Vs Deoki Bharthi and Another
Patna High Court · 80 Ind. Cas. 980
Civil Procedure Code, 1908 (CPC) — Section 92Transfer of Property Act, 1882 — Section 122
High Courts24 Apr 1924
Deo Saran Bharthi and Another Vs Deoki Bharthi and Another
Patna High Court · AIR 1924 Patna 657
Civil Procedure Code, 1908 (CPC) — Section 92Transfer of Property Act, 1882 — Section 123
High Courts16 Apr 1924
Roshan Lal Marwari and Others Vs Firm of Bridhi Chan Sri Lal
Patna High Court · AIR 1924 Patna 603
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d), Order 9 Rule 13, 104(f)
High Courts16 Apr 1924
Baijnath Singh and Others Vs Hari Prasad Bal
Patna High Court · AIR 1924 Patna 628
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47
High Courts11 Apr 1924
Mazharul Ekbal @ Muna Mia and Another Vs Raja Gopal Lal Ray Bahadur and Another and M. Mariamun Nisa and Others
Patna High Court · AIR 1924 Patna 719
Bengal Tenancy Act, 1885 — Section 189
High Courts10 Apr 1924
Mahabir Prasad Chaudhry Vs Chhedi Singh
Patna High Court · AIR 1924 Patna 769
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts10 Apr 1924
Mahabir Prasad Chaudhuri Vs Chhedi Singh, Munshi Tilakdhari and Another
Patna High Court · 81 Ind. Cas. 1035
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts10 Apr 1924
W.H. Meyrick and Others Vs Dipa Pandey and Others
Patna High Court · AIR 1925 Patna 185
Bengal Tenancy Act, 1885 — Section 29
High Courts10 Apr 1924
Ramcharan Singh and Others Vs Jangbahadur Singh and Others
Patna High Court · AIR 1924 Patna 696
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(6), 151, 47
High Courts10 Apr 1924
Jagdam Sahay and Another Vs Rupnarain Mahton and Others
Patna High Court · AIR 1924 Patna 736
Transfer of Property Act, 1882 — Section 6
High Courts09 Apr 1924
Ram Mander Vs Maharani Nawlakhbati and Another
Patna High Court · AIR 1924 Patna 694
Court Fees Act, 1870 — Section 6
High Courts09 Apr 1924
Sri Kanta Prasad and Others Vs Jag Sah and Others
Patna High Court · AIR 1925 Patna 57
Transfer of Property Act, 1882 — Section 60
High Courts09 Apr 1924
Lachmi Singh Vs Emperor
Patna High Court · 81 Ind. Cas. 620
Criminal Procedure Code, 1898 (CrPC) — Section 182, 195, 200, 45, 47Penal Code, 1860 (IPC) — Section 172, 182, 188
High Courts09 Apr 1924
Hankar Sonar Vs Basudeo Singh
Patna High Court · 86 Ind. Cas. 575
Bengal Tenancy Act, 1885 — Section 158B, 160
High Courts09 Apr 1924
Lachmi Singh Vs The King-Emperor
Patna High Court · AIR 1924 Patna 691
Criminal Procedure Code, 1898 (CrPC) — Section 195, 45
High Courts08 Apr 1924
H.V. Low and Co., Ltd. Vs Maharaja Sir Manindra Chandra Nandy and Others
Patna High Court · AIR 1925 Patna 33
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(4)