High Courts07 Jun 1928
Mahabir Das Vs Jamuna Prasad Sahu and Others
Patna High Court · AIR 1928 Patna 543
Guardians and Wards Act, 1890 — Section 29, 31
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,656 of 2,796
High Courts05 Jun 1928
Urmila Dasi and Another Vs Tata Iron Steel Co. Ltd.
Patna High Court · AIR 1928 Patna 508
Workmens Compensation Act, 1923 — Section 30
High Courts04 Jun 1928
Sir Hari Ram Goenka and Others Vs Lachmi Singh and Others
Patna High Court · AIR 1928 Patna 537
High Courts30 May 1928
Chhathi Lal Sah Kalwar Vs Bindeshwai Prasad Sahu and Others
Patna High Court · AIR 1929 Patna 605 : 120 Ind. Cas. 32
Transfer of Property Act, 1882 — Section 58, 68, 98
High Courts29 May 1928
Dhaneshwar Sahu Vs Ramrup Gir and Others
Patna High Court · AIR 1928 Patna 426 : 111 Ind. Cas. 482
Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 35, 36
High Courts29 May 1928
Lala Hira Lal Vs Munshi Jagatpati Sahai
Patna High Court · AIR 1928 Patna 600 : 111 Ind. Cas. 797
Evidence Act, 1872 — Section 114
High Courts28 May 1928
Ganga Patra Vs Emperor
Patna High Court · AIR 1928 Patna 481
Evidence Act, 1872 — Section 50Penal Code, 1860 (IPC) — Section 497
High Courts25 May 1928
Nathuni Sahu and Others Vs Bhagwan Gir and Others
Patna High Court · AIR 1928 Patna 436 : 115 Ind. Cas. 235
High Courts24 May 1928
Rani Bhubneshwari Kuer Vs Manir Khan and Others
Patna High Court · AIR 1928 Patna 641 : 111 Ind. Cas. 84
Transfer of Property Act, 1882 — Section 100, 82, 95
High Courts23 May 1928
Chepa Mahton and Others Vs Emperor
Patna High Court · AIR 1928 Patna 550
Criminal Procedure Code, 1898 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 225B, 353
High Courts22 May 1928
Harlal Chaubey and Others Vs Rameshwar Narayan Singh
Patna High Court · 119 Ind. Cas. 894
Bengal Tenancy Act, 1885 — Section 88Chotanagpur Tenancy Act, 1908 — Section 208, 214
High Courts11 May 1928
Ganga Singh Vs Sheo Prasad
Patna High Court · AIR 1929 Patna 36 : 119 Ind. Cas. 890
Limitation Act, 1963 — Section 15
High Courts10 May 1928
Musammat Chander Kala Kuer Vs Musammat Dulhin Raja Kuer
Patna High Court · AIR 1929 Patna 31 : 119 Ind. Cas. 900
High Courts09 May 1928
Lachman Mahton Vs Lalu Mahton and Others
Patna High Court · AIR 1928 Patna 515
Chotanagpur Tenancy Act, 1908 — Section 139, 139(6)
High Courts09 May 1928
Rajrani Debya Vs Gomati Debya and Another
Patna High Court · 111 Ind. Cas. 673
High Courts08 May 1928
Baksiram Mulchand and Another Vs Dwarka Prasad and Others
Patna High Court · AIR 1928 Patna 438 : 115 Ind. Cas. 237
Civil Procedure Code, 1908 (CPC) — Section 99Provincial Insolvency Act, 1920 — Section 4, 5
High Courts08 May 1928
Jan Mohammad and Others Vs Bikoo Mahto and Others
Patna High Court · AIR 1929 Patna 130 : 116 Ind. Cas. 33
High Courts08 May 1928
Kumar Kamakhaya Narain Singh Vs Bhuvaneshwar Lal Singh and Others
Patna High Court · (1928) 05 PAT CK 0009
Bengal Decennial Settlement Regulation — Section 5