High Courts16 Aug 1928
Raghunandan Prasad Singh and Another Vs Kirtyanand Singh Bahadur
Patna High Court · AIR 1929 Patna 595 : 120 Ind. Cas. 309
Civil Procedure Code, 1908 (CPC) — Section 145, 47, 48
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,654 of 2,796
High Courts16 Aug 1928
Emperor Vs Murli Manohar Prasad and Others
Patna High Court · AIR 1929 Patna 72
Government of India Act, 1915 — Section 108Penal Code, 1860 (IPC) — Section 149, 306
High Courts14 Aug 1928
Raghunandan Saha and Others Vs Kumar Kamakhya Narayan Singh and Others
Patna High Court · 120 Ind. Cas. 35
Limitation Act, 1963 — Section 28
High Courts14 Aug 1928
Subhag Chamar Vs Nand Lal Sahu
Patna High Court · AIR 1929 Patna 271
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 322, 448
High Courts10 Aug 1928
Jhari Gope Vs Emperor
Patna High Court · AIR 1929 Patna 268
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 395, 397
High Courts06 Aug 1928
Jainarain Singh Vs Rameshwar Singh Bahadur and Others
Patna High Court · AIR 1930 Patna 371
Bengal Tenancy Act, 1885 — Section 153
High Courts03 Aug 1928
Tilak Kohar and Others Vs Emperor
Patna High Court · AIR 1929 Patna 523
Penal Code, 1860 (IPC) — Section 118, 149, 302
High Courts03 Aug 1928
Bajo Singh Vs Emperor
Patna High Court · AIR 1929 Patna 263 : 120 Ind. Cas. 311
Penal Code, 1860 (IPC) — Section 147, 148, 149, 324, 326
High Courts27 Jul 1928
Sheonarain Singh and Another Vs Emperor
Patna High Court · AIR 1929 Patna 212
Penal Code, 1860 (IPC) — Section 114, 395, 458
High Courts27 Jul 1928
Ambika Bala Dasi Vs Gobind Naik and Others
Patna High Court · AIR 1928 Patna 567
Chotanagpur Tenancy Act, 1908 — Section 218, 218(2)
High Courts25 Jul 1928
Thakur Raghunandan Sahay Singh Vs Thakur Dripa Nath Sahai Singh
Patna High Court · AIR 1929 Patna 208 : 116 Ind. Cas. 781
High Courts24 Jul 1928
Matura Subba, Rao Vs Surendra Nath Sahu and Another
Patna High Court · AIR 1928 Patna 637
High Courts24 Jul 1928
Saleha Bibi Vs Amiruddin and Others
Patna High Court · AIR 1929 Patna 214
Bengal Tenancy Act, 1885 — Section 161
High Courts19 Jul 1928
Jagat Narain Lall Vs Emperor
Patna High Court · AIR 1929 Patna 10
Penal Code, 1860 (IPC) — Section 124A
High Courts17 Jul 1928
Kishan Gopal Marwari and Others Vs Emperor
Patna High Court · AIR 1929 Patna 44
Penal Code, 1860 (IPC) — Section 147, 426, 448
High Courts17 Jul 1928
Rattan Dhanuk and Others Vs Emperor
Patna High Court · AIR 1928 Patna 630
Evidence Act, 1872 — Section 133, 134Penal Code, 1860 (IPC) — Section 396
High Courts12 Jul 1928
Gobardhan Lal and Others Vs Sheo Narayan Sahu and Others
Patna High Court · AIR 1929 Patna 202
Guardians and Wards Act, 1890 — Section 31Specific Relief Act, 1877 — Section 21, 26
High Courts05 Jul 1928
Balmakund Sahay and Others Vs Bhagwat Narayan Singh
Patna High Court · AIR 1929 Patna 375
Chota Nagpur Encumbered Estates Act, 1876 — Section 12, 12(a)