High Courts07 May 1928
Rambu Jhawan Thakur and Others Vs Bankey Thakur and Others
Patna High Court · AIR 1928 Patna 598
Civil Procedure Code, 1908 (CPC) — Section 144
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,657 of 2,796
High Courts04 May 1928
Fakhrul Islam and Others Vs Bhubaneshwari Kuar
Patna High Court · AIR 1929 Patna 79
High Courts01 May 1928
Ugra Narain Choudhary and Others Vs Hariband Choudhary and Others
Patna High Court · AIR 1930 Patna 557
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts01 May 1928
Rajkumar Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 473 : 111 Ind. Cas. 721
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts26 Apr 1928
Gillu Mal and Another Vs Manohar Das Jai Narain and Others
Patna High Court · AIR 1928 Patna 434
Limitation Act, 1963 — Article 11
High Courts26 Apr 1928
Narayan Mistri Vs Ram Das and Others
Patna High Court · AIR 1928 Patna 477 : 111 Ind. Cas. 647
Provincial Insolvency Act, 1920 — Section 10, 24, 25, 27
High Courts25 Apr 1928
Bhondu Das Vs Emperor
Patna High Court · AIR 1929 Patna 11
Penal Code, 1860 (IPC) — Section 148, 149, 326
High Courts24 Apr 1928
Tikait Krishna Prasad Singh Vs Budhan Manjhi and Others
Patna High Court · AIR 1928 Patna 451(1) : 111 Ind. Cas. 675
Chotanagpur Tenancy Act, 1908 — Section 5
High Courts20 Apr 1928
Hitnarain Singh Vs Rambarai Rai and Others
Patna High Court · 115 Ind. Cas. 196
Criminal Procedure Code, 1898 (CrPC) — Section 144Evidence Act, 1872 — Section 114, 32
High Courts19 Apr 1928
Hazariram and another Vs Kedar Nath Marwari and others
Patna High Court · (1928) 04 PAT CK 0014
High Courts18 Apr 1928
Emperor Vs Lachman Singh
Patna High Court · AIR 1929 Patna 4
Criminal Procedure Code, 1898 (CrPC) — Section 161, 162Penal Code, 1860 (IPC) — Section 182
High Courts16 Apr 1928
Sita Devi Vs Maharaja Kumar Gopal Saran Narayan Singh
Patna High Court · AIR 1928 Patna 375 : 111 Ind. Cas. 762
Civil Procedure Code, 1908 (CPC) — Section 14Contract Act, 1872 — Section 1, 25Evidence Act, 1872 — Section 41, 44, 92
High Courts13 Apr 1928
Ram Narayan Singh and Others Vs Sukhdeo Teli and Another
Patna High Court · 115 Ind. Cas. 557
Bengal Tenancy Act, 1885 — Section 105, 106, 109
High Courts13 Apr 1928
Jagdeo Narain Singh Vs Rani Bhubaneswari Kuer
Patna High Court · AIR 1928 Patna 612
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts12 Apr 1928
Umeshwardhari Singh and Others Vs Neman Singh and Others
Patna High Court · AIR 1928 Patna 410
Land Registration Act, 1876 — Section 78, 81
High Courts29 Mar 1928
Jugal Kishore Debi and Another Vs Deva Prasanna Mukherji and Another
Patna High Court · AIR 1928 Patna 321
High Courts28 Mar 1928
Rikhi Nath Kuari Vs Rango Mahto and Others
Patna High Court · AIR 1929 Patna 18
Chotanagpur Tenancy Act, 1908 — Section 139, 41, 41(d)
High Courts27 Mar 1928
Ramphal Singh and Another Vs Lalji Singh and Others
Patna High Court · AIR 1928 Patna 409
Estates Partition Act, 1897 — Section 81
High Courts27 Mar 1928
Raghunandan Prasad Singh and Another Vs Kumar Ghanand Singh
Patna High Court · AIR 1928 Patna 502
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts26 Mar 1928
Ajab Lal Munder and Others Vs Naresh Mohan Thakur and Others
Patna High Court · AIR 1928 Patna 627
Bengal Tenancy Act, 1885 — Section 69, 69(1)(a), 70(5)