High Courts21 Sept 1933
Neazmul Haque and Others Vs Mt. Mouludunnissa and Others
Patna High Court · AIR 1934 Patna 304
Succession Act, 1925 — Section 373, 373(4), 375
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,603 of 2,798
High Courts20 Sept 1933
Bajrangi Prasad Singh and Others Vs Lal Bihari Singh and Others
Patna High Court · AIR 1933 Patna 643(1)
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 20 Rule 3
High Courts18 Sept 1933
Keshava Prasad Singh Vs Brahmdev Rai and Others
Patna High Court · AIR 1933 Patna 656
Bengal Tenancy Act, 1885 — Section 18AEvidence Act, 1872 — Section 13
High Courts18 Sept 1933
Radha Kishun and Others Vs Shyam Das and Others
Patna High Court · AIR 1933 Patna 671
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146Evidence Act, 1872 — Section 83
High Courts18 Sept 1933
Ramautar Singh and Others Vs Brij Kishore Prasad Singh and Others
Patna High Court · AIR 1933 Patna 653
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts15 Sept 1933
Digamber Ramsingh Vs Emperor
Patna High Court · AIR 1933 Patna 676
Criminal Procedure Code, 1898 (CrPC) — Section 133, 138, 139A
High Courts15 Sept 1933
Narayan Sahay and Others Vs Hikayat Mian and Others
Patna High Court · AIR 1933 Patna 666
High Courts14 Sept 1933
Naga Manjhi and Others Vs Kini Mahatani Another
Patna High Court · AIR 1933 Patna 695
Limitation Act, 1963 — Article 131, 142, 143
High Courts12 Sept 1933
Bhagwan Dutt Kamat Vs Asharfi Lal Mahtha
Patna High Court · AIR 1934 Patna 34
Criminal Procedure Code, 1898 (CrPC) — Section 133Limitation Act, 1963 — Section 23
High Courts12 Sept 1933
Vasistha Narain Sinha Vs Sant Lal Kumar and Others
Patna High Court · AIR 1934 Patna 27 : 151 Ind. Cas. 780
Bengal Local Self-Government Act, 1885 — Section 138
High Courts12 Sept 1933
Raghunath Bhagat and Others Vs Meghu Mander and Others
Patna High Court · AIR 1933 Patna 693
Limitation Act, 1963 — Section 9Transfer of Property Act, 1882 — Section 66, 68
High Courts11 Sept 1933
Nawal Kishore Prasad Singh and Others Vs Ganga Prasad Sinha, and Others
Patna High Court · AIR 1933 Patna 680
High Courts11 Sept 1933
Mukti Ram Marwari and Others Vs Ganga Ram and Gulraj Ram and Others
Patna High Court · AIR 1933 Patna 619
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Provincial Insolvency Act, 1920 — Section 51(3), 52
High Courts11 Sept 1933
Moheshwar Singh Vs Jageshwar Singh and Others
Patna High Court · AIR 1933 Patna 678
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts08 Sept 1933
Balchand Ram Vs Emperor
Patna High Court · AIR 1933 Patna 670
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 223
High Courts08 Sept 1933
Ramasis Singh Vs Bhola Singh and Others
Patna High Court · AIR 1933 Patna 643
Penal Code, 1860 (IPC) — Section 420
High Courts07 Sept 1933
Murli Manohar and Others Vs Bindeswari Prasad and Others
Patna High Court · AIR 1933 Patna 708(1)
High Courts06 Sept 1933
Raghubir Narayan Singh and Another Vs Soti Lal Sahu
Patna High Court · AIR 1933 Patna 634
High Courts06 Sept 1933
Kastur Chand Vs Emperor
Patna High Court · AIR 1934 Patna 221
Penal Code, 1860 (IPC) — Section 114, 426