High Courts11 Oct 1933
Bansidhrpodda A. Vs Commissioner of Income Tax, Bihar and Orissa
Patna High Court · 151 Ind. Cas. 858
Income Tax Act, 1961 — Section 33, 65, 66
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,602 of 2,798
High Courts11 Oct 1933
Sabitri Thakurain Vs Suraj Mohan Thakur and Others
Patna High Court · AIR 1933 Patna 703
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts10 Oct 1933
Babu Abay Charan Srkar and Others Vs Ibrahim Mian and Others
Patna High Court · 148 Ind. Cas. 193
Chotanagpur Tenancy Act, 1908 — Section 84(3)
High Courts10 Oct 1933
Saudi Mahto Vs Sukhlal Mahto and Others
Patna High Court · AIR 1934 Patna 33 : 148 Ind. Cas. 198
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts10 Oct 1933
Abay Charan Sekhar Babu and Others Vs Ibrahim Mian and Others
Patna High Court · AIR 1933 Patna 698
Chotanagpur Tenancy Act, 1908 — Section 84(3)
High Courts09 Oct 1933
Ramnarain Sah and Others Vs Basanti Lal Sah and Another
Patna High Court · AIR 1933 Patna 681 : 148 Ind. Cas. 113
High Courts09 Oct 1933
Padhum Lal and Another Vs Tribeni Singh and Others
Patna High Court · AIR 1934 Patna 44
Limitation Act, 1963 — Article 131, 132
High Courts09 Oct 1933
Akhauri Herambo Narain Sinha Vs Jamuna Sonar
Patna High Court · AIR 1934 Patna 50
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Public Demands Recovery Act — Section 24, 25
High Courts06 Oct 1933
Harihar Singh and Others Vs Brijnandan Sahay and Others
Patna High Court · AIR 1933 Patna 646
High Courts06 Oct 1933
Khemajit Mahton Vs Naurangi Singh and Others
Patna High Court · AIR 1933 Patna 718
Bengal Tenancy Act, 1885 — Section 71, 71(4)Evidence Act, 1872 — Section 167
High Courts06 Oct 1933
Nathu Singh and Others Vs Ishar Dayal and Others
Patna High Court · AIR 1933 Patna 702
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, Order 22 Rule 4
High Courts06 Oct 1933
Baijnath Soti Vs Bihari Ram, Sham Lal
Patna High Court · AIR 1933 Patna 701
Limitation Act, 1963 — Article 60
High Courts06 Oct 1933
Dhanukdhari Singh Vs M. Syed Rafiqui Rahman and Another
Patna High Court · AIR 1934 Patna 61
Bengal Tenancy Act, 1885 — Section 103B, 30(b), 35
High Courts06 Oct 1933
Jibach Mahto Vs B. Shib Shanker Chaudhry
Patna High Court · AIR 1933 Patna 687
High Courts06 Oct 1933
Ram Bahadur and Others Vs Sri Thakur Siri Sitaramji Maharaj and Others
Patna High Court · AIR 1934 Patna 32
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 16, 144
High Courts05 Oct 1933
Ramasis Thakur Vs Emperor
Patna High Court · AIR 1933 Patna 697
Criminal Procedure Code, 1898 (CrPC) — Section 438(1)Penal Code, 1860 (IPC) — Section 380
High Courts22 Sept 1933
Muhammad Zakaria and Another Vs Muhammad Nurul Haque and Others
Patna High Court · AIR 1934 Patna 88
Bengal Tenancy Act, 1885 — Section 148A, 171, 171(1)(c)
High Courts22 Sept 1933
Kamla Prasad Sahu Vs Nawal Kishore Prasad Sahu
Patna High Court · AIR 1933 Patna 706 : 148 Ind. Cas. 167
High Courts22 Sept 1933
Radha Kishun and Others Vs Sundar Mal and Others
Patna High Court · AIR 1934 Patna 11 : 148 Ind. Cas. 215
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts21 Sept 1933
Nirsu Pande Vs Emperor
Patna High Court · AIR 1934 Patna 145
Criminal Procedure Code, 1898 (CrPC) — Section 138, 139A(2)