High Courts22 Nov 1934Allowed
Rameshwar Prasad Singh and others Vs Bihari Kahar and others
Patna High Court · (1934) 11 PAT CK 0026
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,584 of 2,798
High Courts22 Nov 1934
Paras Singh and others Vs Shiu Pujan Singh and others
Patna High Court · (1934) 11 PAT CK 0023
High Courts22 Nov 1934Dismissed
Damri Ahir Vs Kesho Prasad Singh and another
Patna High Court · (1934) 11 PAT CK 0019
High Courts22 Nov 1934Allowed
Bux Jagadamba Prasad Vs Mahananda Ojha
Patna High Court · (1934) 11 PAT CK 0016
High Courts22 Nov 1934Dismissed
Nawab Singh and others Vs Gauri Shankar Mahto and others
Patna High Court · (1934) 11 PAT CK 0006
High Courts22 Nov 1934Dismissed
Saheb Lal Bhagat and others Vs Mohammad Ishaque and others
Patna High Court · (1934) 11 PAT CK 0001
High Courts21 Nov 1934Allowed
Kamaldhari Lal and another Vs Tarachand Marwari
Patna High Court · (1934) 11 PAT CK 0025
High Courts19 Nov 1934Dismissed
Nand Kishore Prasad Singh and another Vs Parmeshwar Prasad Singh and others
Patna High Court · (1934) 11 PAT CK 0028
High Courts19 Nov 1934Dismissed
(Kumar Rani) Sayeedah Khatoon Vs Kirpal Singh and others
Patna High Court · (1934) 11 PAT CK 0015
High Courts19 Nov 1934Dismissed
Ramkhelawan Sah and another Vs Ram Nagina Prasad
Patna High Court · (1934) 11 PAT CK 0010
High Courts16 Nov 1934Allowed
Balaram Mahata and others Vs Lahabat Mahata and another
Patna High Court · (1934) 11 PAT CK 0029
High Courts16 Nov 1934Allowed
Kuman Das Vs Kameshwar Singh Bahadur
Patna High Court · (1934) 11 PAT CK 0011
High Courts15 Nov 1934Dismissed
Brindaban Prasad Vs Banku Bihari Mitra and others
Patna High Court · (1934) 11 PAT CK 0032
High Courts15 Nov 1934Allowed
Brij Bilas Rai and others Vs Sheolagan and others
Patna High Court · (1934) 11 PAT CK 0024
High Courts15 Nov 1934Dismissed
Kusum Kumari Vs Biseswar Lal Marwari and others
Patna High Court · (1934) 11 PAT CK 0014
High Courts14 Nov 1934
Ramnath Rai and Another Vs Emperor
Patna High Court · AIR 1934 Patna 483
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234Penal Code, 1860 (IPC) — Section 411
High Courts12 Nov 1934Dismissed
Devan Manjhi and others Vs Bhojal Sangahi and others
Patna High Court · (1934) 11 PAT CK 0033
High Courts12 Nov 1934Dismissed
Brijlal Geinka and others Vs Janendra Narain Chaudhari Bahadur and others
Patna High Court · (1934) 11 PAT CK 0013