COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,586 of 2,798
High Courts03 Oct 1934Dismissed
Tilak Rai Vs Pargash Rai and others
Patna High Court · (1934) 10 PAT CK 0011
High Courts02 Oct 1934Dismissed
Halima Khatun Vs Abdul Majid
Patna High Court · (1934) 10 PAT CK 0014
High Courts01 Oct 1934Allowed
Kali Charan Singh and others Vs Hirdai Narain and other
Patna High Court · (1934) 10 PAT CK 0006
High Courts27 Sept 1934Dismissed
Shiba Prasad Goswami and others Vs Upendra Samanta Singhar
Patna High Court · (1934) 09 PAT CK 0029
High Courts27 Sept 1934
Sourendra Mohan Sinha and Another Vs Secy. of State
Patna High Court · AIR 1934 Patna 701
Cess Act, 1880 — Section 4Civil Procedure Code, 1908 (CPC) — Section 80
High Courts27 Sept 1934
Muhammad Yaqub Khan Vs Jag Sch and Others
Patna High Court · AIR 1934 Patna 695
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts26 Sept 1934Dismissed
Mt. Bibi Saida and others Vs Dukhi Gope
Patna High Court · (1934) 09 PAT CK 0031
High Courts26 Sept 1934
Dinanath Jha Vs Sabuj Lal Chaudhuri and Others
Patna High Court · AIR 1934 Patna 696
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Sept 1934Dismissed
Gulab Roy Ghuthutia Vs Mahendra Nath Sreemany
Patna High Court · (1934) 09 PAT CK 0028
High Courts25 Sept 1934Dismissed
Jaggarnath Prasad Sahu Vs Ganesh Lal Saraugi
Patna High Court · (1934) 09 PAT CK 0026
High Courts25 Sept 1934Dismissed
Jadunath Sahu Vs Nilamani Sahu
Patna High Court · (1934) 09 PAT CK 0004
High Courts24 Sept 1934
Lalji Singh and others Vs Muchkund Singh and others
Patna High Court · (1934) 09 PAT CK 0027
High Courts24 Sept 1934Allowed
Pheku Tewari Vs Bhagwat Lal and another
Patna High Court · (1934) 09 PAT CK 0025
High Courts20 Sept 1934Dismissed
Shah Zahirul Haque Vs Syed Rashid Ahmad and others
Patna High Court · (1934) 09 PAT CK 0002
High Courts17 Sept 1934
Emmanuel Singh Vs Kamal Saraswati
Patna High Court · AIR 1934 Patna 670
Divorce Act, 1869 — Section 19
High Courts17 Sept 1934
Uchit Lal Misser and Another Vs Raghunandan Tewari and Others
Patna High Court · AIR 1934 Patna 666
Santhal Parganas Settlement Regulations, 1872 — Section 27, 27(2)