High Courts07 Dec 1923
Bhagawat Jha and Others Vs Emperor
Patna High Court · 81 Ind. Cas. 45
Penal Code, 1860 (IPC) — Section 147, 323, 325
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,582 of 2,660
High Courts07 Dec 1923
Bhokhari Singh and Others Vs The King-Emperor
Patna High Court · AIR 1924 Patna 791
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 324
High Courts07 Dec 1923
Bhokhari Singh and Others Vs Emperor
Patna High Court · 81 Ind. Cas. 199
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147, 324
High Courts06 Dec 1923
Damini Dasi and Another Vs Fatumani Dasi
Patna High Court · AIR 1924 Patna 520
Succession Certificate Act, 1889 — Section 18(b), 19
High Courts05 Dec 1923
Jamuna Prasad Singh Vs Mt. Sheorati Kuer and Others
Patna High Court · AIR 1925 Patna 251
Transfer of Property Act, 1882 — Section 122
High Courts05 Dec 1923
Chhaterdhari Mahto and Others Vs Nasib Singh and Others
Patna High Court · AIR 1924 Patna 806
Limitation Act, 1963 — Section 19
High Courts04 Dec 1923
Lalloo Prasad Singh Vs Lachman Singh
Patna High Court · AIR 1924 Patna 438
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts04 Dec 1923
Kamlanath Jha and Others Vs Mobit Narain Jha
Patna High Court · AIR 1924 Patna 800
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts04 Dec 1923
East Indian Railway Co. Vs Ram Lakhan Ram
Patna High Court · AIR 1925 Patna 37
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(5)Limitation Act, 1963 — Section 22
High Courts04 Dec 1923
Laloo Prasad Singh and Others Vs Lachman Singh and Others
Patna High Court · 82 Ind. Cas. 510
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts04 Dec 1923
Tilakhdari Singh Vs Chaturgan Bind and Others
Patna High Court · AIR 1925 Patna 118
Bengal Tenancy Act, 1885 — Section 48, 5(3)
High Courts04 Dec 1923
Nageshwar Bux Rai Vs Biseshwar Dayal Singh
Patna High Court · AIR 1924 Patna 446
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19, Order 9 Rule 13
High Courts28 Nov 1923
Sheonandan Prosad and Another Vs Damodar Prosad and Others
Patna High Court · AIR 1924 Patna 711
High Courts19 Nov 1923
Kishan Bahadur Vs Sassaram Lime Ltd.
Patna High Court · AIR 1924 Patna 521
Negotiable Instruments Act, 1881 (NI) — Section 118, 9Provincial Small Cause Courts Act, 1887 — Section 25
High Courts19 Nov 1923
Gokhula Nand and Others Vs B. Baldeo Narayan Singh and Others
Patna High Court · AIR 1924 Patna 796
High Courts19 Nov 1923
Kishen Prasad Vs Sassaram Lime, Ltd.
Patna High Court · 80 Ind. Cas. 572
Negotiable Instruments Act, 1881 (NI) — Section 118, 43, 44, 45, 9Provincial Small Cause Courts Act, 1887 — Section 25
High Courts19 Nov 1923
Gokhulanand and Others Vs Baldev Narain Singh and Others
Patna High Court · 86 Ind. Cas. 681
High Courts16 Nov 1923
Ramnath Sarangi Vs Gobardhan Pandey and Others
Patna High Court · 81 Ind. Cas. 669
High Courts16 Nov 1923
Nripendranath Chatterjee and Others Vs Jhumak Mandar and Others
Patna High Court · 80 Ind. Cas. 588
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts16 Nov 1923
Kishundeo Singh and Others Vs Jaglal Sahu
Patna High Court · AIR 1925 Patna 291
Transfer of Property Act, 1882 — Section 68