High Courts03 Jan 1924
Jwala Prasad Thakur Mahton Vs Jhaman Mahton and Others
Patna High Court · 80 Ind. Cas. 761a
Limitation Act, 1963 — Section 18
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,581 of 2,660
High Courts03 Jan 1924
Shyam Prosono Katari Vs Keshab Chandra Rana
Patna High Court · 81 Ind. Cas. 702
Civil Procedure Code, 1908 (CPC) — Section 145, 47, 55
High Courts03 Jan 1924
Thakur Mahton Vs Jhaman Mahton and Others
Patna High Court · AIR 1924 Patna 496
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90Limitation Act, 1963 — Section 18
High Courts02 Jan 1924
Raghunath Sahai and Others Vs Daroga Sahu and Others
Patna High Court · AIR 1925 Patna 148
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts21 Dec 1923Dismissed
Jagat Mohan Nath Sahi Deo Vs Jaipal Singh and others
Patna High Court · (1923) 12 PAT CK 0023
High Courts21 Dec 1923
A.W. Inglis Vs Sarju Prasad Misser
Patna High Court · AIR 1924 Patna 633
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts21 Dec 1923
In Re: K.M. Selected Coal Company of Manbhum
Patna High Court · AIR 1924 Patna 670
Income Tax Act, 1922 — Section 10(ix), 10(viii), 66
High Courts20 Dec 1923
Nitai Dutt Vs Secretary of State
Patna High Court · AIR 1924 Patna 608
Land Acquisition Act, 1894 — Section 11, 25, 9
High Courts20 Dec 1923
Nitai Dutt Vs Secretary of State for India in Council
Patna High Court · 81 Ind. Cas. 676
Land Acquisition Act, 1894 — Section 11, 25, 3, 54, 9
High Courts20 Dec 1923
Uittim Singh Vs Jodhan Raia and Another
Patna High Court · AIR 1924 Patna 589
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5)
High Courts17 Dec 1923
Sheikh Muhammad Nasrullah Vs Sheikh Muhammad Shukurullah
Patna High Court · AIR 1925 Patna 30
High Courts13 Dec 1923
Thakur Prasad Lal Vs Sukhlal Singh
Patna High Court · AIR 1924 Patna 698
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 90, 141
High Courts13 Dec 1923
Hira Lal Vs Chuni Sao
Patna High Court · AIR 1924 Patna 715
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts12 Dec 1923
Paghalan Garain and Others Vs Chotu Kunja
Patna High Court · AIR 1924 Patna 522
Chotanagpur Tenancy Act, 1908 — Section 177
High Courts07 Dec 1923
Nand Kishore Misra Vs Kalika Misra and Others
Patna High Court · AIR 1924 Patna 695
High Courts07 Dec 1923
Baidyanath Sarkar Vs Prabhabati Dasi and Others
Patna High Court · AIR 1924 Patna 803
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts07 Dec 1923
Nand Kishore Misra Vs Kalka Misra and Others
Patna High Court · 77 Ind. Cas. 810