High Courts08 Sept 1927
Latifan Vs Mohammad Ibrahim
Patna High Court · AIR 1927 Patna 432
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,536 of 2,660
High Courts08 Sept 1927
Emperor Vs Wazira Mahto and Others
Patna High Court · AIR 1928 Patna 596 : 115 Ind. Cas. 229
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts08 Sept 1927
Chotan Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 420 : 111 Ind. Cas. 308
Evidence Act, 1872 — Section 151, 165Penal Code, 1860 (IPC) — Section 114, 141, 147, 148, 149
High Courts08 Sept 1927
Damodar Prasad and Others Vs Masoodan Singh and Others
Patna High Court · AIR 1928 Patna 89
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 3
High Courts29 Aug 1927
Emperor Vs Radhia @ Gopia Bhoi @ Kandi
Patna High Court · 106 Ind. Cas. 451
Penal Code, 1860 (IPC) — Section 397
High Courts11 Aug 1927
Mt. Subhrani Saraswatain Vs Krishna Prasad Thakur and Others
Patna High Court · AIR 1928 Patna 108
High Courts11 Aug 1927
Khairullah Khan and Another Vs Panday Lachmi Ram
Patna High Court · AIR 1928 Patna 179
High Courts11 Aug 1927
Chhatradhari Singh Vs Hemlal Singh and Others
Patna High Court · AIR 1928 Patna 105
Santhal Parganas Settlement Regulations, 1872 — Section 11Transfer of Property Act, 1882 — Section 6(d)
High Courts11 Aug 1927
Raja Radha Mohan Mansingh Harichandandan Mardaraj Behrwarbar Rai Vs Commissioner of Income Tax
Patna High Court · AIR 1928 Patna 58(1)
High Courts11 Aug 1927
Shyam Sunder Naik and Others Vs Gobardhan Kamti ard Ors.
Patna High Court · 109 Ind. Cas. 519
High Courts11 Aug 1927
Shyam Sunder Naik and Others Vs Gobardhan Kamti and Others
Patna High Court · AIR 1928 Patna 218
High Courts11 Aug 1927
Raghunath Singh and Another Vs Modnarayan Singh and Others
Patna High Court · AIR 1928 Patna 83
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts11 Aug 1927
Kuman Das Vs Kachali Mandal and Another
Patna High Court · AIR 1928 Patna 62
Contract Act, 1872 — Section 74
High Courts11 Aug 1927
Mt. Gomia Vs Nanhkoe Singh and Others
Patna High Court · AIR 1928 Patna 88
Bengal Tenancy Act, 1885 — Section 87Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Aug 1927
Raghunath Das Vs Baleshwar Prasad Chaudhuri
Patna High Court · AIR 1927 Patna 426
Bengal Tenancy Act, 1885 — Section 88Contract Act, 1872 — Section 43
High Courts11 Aug 1927
Brij Raj-Rang Lal Vs Commissioner of Income Tax
Patna High Court · 106 Ind. Cas. 193
Income Tax Act, 1961 — Section 22, 23, 37
High Courts10 Aug 1927
Tarachand Marwari Vs Bengal Nagpur Railway Co. and Others
Patna High Court · AIR 1928 Patna 259
High Courts10 Aug 1927
Akbar Ali Vs Emperor
Patna High Court · AIR 1928 Patna 1
Criminal Procedure Code, 1898 (CrPC) — Section 276Penal Code, 1860 (IPC) — Section 376
High Courts09 Aug 1927
Mahadeo Lal Marwari Vs Rai Bahadur Dalip Narayan Singh and Others
Patna High Court · 106 Ind. Cas. 243