High Courts19 Jul 1927
Kumar Kamakhya Narain Singh Vs Ramsaran Lal and Another
Patna High Court · 106 Ind. Cas. 298
Chotanagpur Tenancy Act, 1908 — Section 46, 47
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,538 of 2,660
High Courts19 Jul 1927
Sheonandan Singh and Others Vs Kesho Prasad Singh
Patna High Court · AIR 1928 Patna 63
High Courts15 Jul 1927
Panchu Sahu Vs Muhammad Yakub and Others
Patna High Court · AIR 1927 Patna 345
Limitation Act, 1963 — Section 14
High Courts15 Jul 1927
Shivaram Sand and Others Vs Manu Lal Khemka and Others
Patna High Court · AIR 1928 Patna 40
Contract Act, 1872 — Section 63
High Courts15 Jul 1927
Surajdeo Narayan Prasad Vs Ramdewan Pande and Others
Patna High Court · AIR 1927 Patna 392
High Courts15 Jul 1927
Narayan Sahu and Others Vs Sri Thakurji Ramji and Others
Patna High Court · AIR 1928 Patna 49 : 106 Ind. Cas. 194
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts15 Jul 1927
Ramasray Chaudhuri Vs Lachhmi Narayan Ojha
Patna High Court · AIR 1927 Patna 416
High Courts15 Jul 1927
Babu Lakshminath Vs The Benares Bank, Ltd. and Babu Ramdeo Narain and Others
Patna High Court · (1927) 07 PAT CK 0002
Negotiable Instruments Act, 1881 (NI) — Section 118, 4, 5Transfer of Property Act, 1882 — Section 130
High Courts14 Jul 1927
Raghu Ram Pandey and Another Vs Deokali Pande and Another
Patna High Court · (1927) 07 PAT CK 0032
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, Order 21 Rule 89
High Courts14 Jul 1927
Arjun Das and Others Vs Dwarka Prasad Singh and Others
Patna High Court · AIR 1927 Patna 391
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts14 Jul 1927
Mohammad Tabarak Ali Khan Vs Dalip Narain Singh and Others
Patna High Court · AIR 1927 Patna 379
Civil Procedure Code, 1908 (CPC) — Section 110Transfer of Property Act, 1882 — Section 74
High Courts14 Jul 1927
Ramsewak Sahu and Others Vs Emperor
Patna High Court · AIR 1933 Patna 559
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Penal Code, 1860 (IPC) — Section 114, 465
High Courts13 Jul 1927
Gopal Lal Ray Vs Taj Muhammad
Patna High Court · AIR 1927 Patna 375
Bengal Tenancy Act, 1885 — Section 37, 9
High Courts07 Jul 1927Dismissed
Bhagwan Das Marwari and another Vs Manindra Chandra Nandi and others
Patna High Court · (1927) 07 PAT CK 0029
High Courts04 Jul 1927Dismissed
Asanand Vs Gossain Madan Mohan Nand and another
Patna High Court · (1927) 07 PAT CK 0010
High Courts01 Jul 1927
Mt. Lachmi Kuar Vs Gajadhar Proshad and Others
Patna High Court · AIR 1927 Patna 393
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts01 Jul 1927
Ramchariter Singh Vs Emperor
Patna High Court · AIR 1927 Patna 370
Criminal Procedure Code, 1898 (CrPC) — Section 289(2)Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts29 Jun 1927
Chhanka Dhanuk and Others Vs Emperor
Patna High Court · AIR 1927 Patna 398
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts29 Jun 1927
Gendo Uraon and Others Vs Emperor
Patna High Court · AIR 1928 Patna 115
Penal Code, 1860 (IPC) — Section 147, 34, 353
High Courts27 Jun 1927
Sukul Lakhpat Ram Vs Raghu Koeri and Others
Patna High Court · AIR 1928 Patna 109
Chotanagpur Tenancy Act, 1908 — Section 139(5), 71