High Courts29 Nov 1927
John Dowlat Moon Vs Emperor
Patna High Court · AIR 1928 Patna 363
Penal Code, 1860 (IPC) — Section 84
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,534 of 2,660
High Courts29 Nov 1927
Santokhi Mandar and Others Vs Rameshwar Singh Bahadur
Patna High Court · AIR 1929 Patna 41
Bengal Tenancy Act, 1885 — Section 120, 120(2)
High Courts28 Nov 1927
Behari Manjhi and Others Vs Govind Manjhi and Others
Patna High Court · AIR 1930 Patna 356
High Courts25 Nov 1927
Tulsi Mahto and Others Vs Emperor
Patna High Court · AIR 1928 Patna 249 : 107 Ind. Cas. 529a
Penal Code, 1860 (IPC) — Section 143, 345, 379
High Courts25 Nov 1927
P.K. Sen Vs Emperor
Patna High Court · AIR 1928 Patna 293 : 107 Ind. Cas. 529
Penal Code, 1860 (IPC) — Section 406
High Courts24 Nov 1927
Karan Singh and Others Vs Ram Kishun Lal
Patna High Court · AIR 1928 Patna 480 : 109 Ind. Cas. 113
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts24 Nov 1927
Ramdas Sahu and Others Vs Judagi Lohar and Others
Patna High Court · AIR 1928 Patna 231(2) : 107 Ind. Cas. 532
High Courts24 Nov 1927
Kuldip Mahton Vs Musammat Patia and Others
Patna High Court · AIR 1928 Patna 281 : 107 Ind. Cas. 539
High Courts22 Nov 1927
Munshi Mian Vs Emperor
Patna High Court · 115 Ind. Cas. 690
Bengal Disorderly Houses Act, 1906 — Section 2, 2(2)Criminal Procedure Code, 1898 (CrPC) — Section 4(o)
High Courts22 Nov 1927
Ramkishun and Others Vs Mulik Qamr-Ud-Din
Patna High Court · 109 Ind. Cas. 126
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts22 Nov 1927
Rup Nath Mandal Vs Jagannath Mandal
Patna High Court · AIR 1928 Patna 227 : 107 Ind. Cas. 145
Chotanagpur Tenancy Act, 1908 — Section 47Santhal Parganas Settlement Regulations, 1872 — Section 27
High Courts22 Nov 1927
Jokhi Mian Vs Mahmud Dafadar and Others
Patna High Court · AIR 1929 Patna 92
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 182, 211
High Courts21 Nov 1927
Sarasvati Charan Prasad Singh and Others Vs Suraj Deo Narain Singh and Others
Patna High Court · AIR 1928 Patna 367
Bengal Tenancy Act, 1885 — Section 11, 13, 18
High Courts18 Nov 1927
Hardeo Narayan Singh and Others Vs Kapil Singh and Others
Patna High Court · AIR 1928 Patna 353
High Courts17 Nov 1927
Suraj Balli Singh and Others Vs Tilakdhari Singh and Others
Patna High Court · 107 Ind. Cas. 151
High Courts15 Nov 1927
Jagernath and Others Vs E.I. Ry. Co. and Another
Patna High Court · AIR 1928 Patna 168
High Courts15 Nov 1927
Janki Das and Another Vs East Indian Railway Company
Patna High Court · AIR 1928 Patna 242 : 106 Ind. Cas. 529
High Courts15 Nov 1927
Jager Nath and Others Vs East Indian Railway Co. and Another
Patna High Court · 106 Ind. Cas. 540
High Courts14 Nov 1927
Babu Chhanu Prasad Singh Vs Emperor
Patna High Court · AIR 1928 Patna 577 : 107 Ind. Cas. 160
Criminal Procedure Code, 1898 (CrPC) — Section 350