High Courts15 Dec 1927
Pandit Mahabir Prasad Dubey Vs Sheodayal Pathak and Others
Patna High Court · 107 Ind. Cas. 824
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,533 of 2,660
High Courts15 Dec 1927
Joharmal-Mathuradas Firm Vs Hira Lal-Shewchand Roy
Patna High Court · AIR 1928 Patna 221 : 107 Ind. Cas. 533
Limitation Act, 1963 — Section 19
High Courts15 Dec 1927Dismissed
Girwar Prasad Narayan Singh Vs Rameswar Lal Bhagat
Patna High Court · (1927) 12 PAT CK 0005
High Courts14 Dec 1927
Gopal Ram Vs Magni Ram and Others
Patna High Court · AIR 1928 Patna 338 : 107 Ind. Cas. 830
Civil Procedure Code, 1908 (CPC) — Section 148, 3, 41, 54Provincial Insolvency Act, 1920 — Section 10, 21, 27, 37, 41
High Courts12 Dec 1927
Jamuna Prasad Vs Emperor
Patna High Court · 107 Ind. Cas. 826
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234Penal Code, 1860 (IPC) — Section 409, 477A
High Courts12 Dec 1927
Emperor Vs Prabhu Upadhaya
Patna High Court · AIR 1928 Patna 201 : 107 Ind. Cas. 536
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 411
High Courts09 Dec 1927
Dirgopal Rai and Others Vs Kesho Prasad Singh and Others
Patna High Court · AIR 1928 Patna 324
Civil Procedure Code, 1908 (CPC) — Section 18, 18(2)
High Courts08 Dec 1927
Sheikh Abdul Baqi Vs Sheo Prakash Singh and Others
Patna High Court · 107 Ind. Cas. 542
High Courts07 Dec 1927
Jaigi Uraon and Others Vs Emperor
Patna High Court · 119 Ind. Cas. 887
Penal Code, 1860 (IPC) — Section 379
High Courts06 Dec 1927
Hriday Narain Singh and Others Vs Kali Charan Singh and Others
Patna High Court · AIR 1928 Patna 273
Bengal Tenancy Act, 1885 — Section 22(1), 22(2)Transfer of Property Act, 1882 — Section 111
High Courts06 Dec 1927
Hirday Narain Singh and Others Vs Kali Charan Singh and Others
Patna High Court · 107 Ind. Cas. 819
Bengal Tenancy Act, 1885 — Section 22(1), 22(2)
High Courts05 Dec 1927
Satyendra Narayan and Others Vs Shyamsunder Singh and Others
Patna High Court · AIR 1928 Patna 267 : 109 Ind. Cas. 526
Bengal Tenancy Act, 1885 — Section 120(2)(a)
High Courts02 Dec 1927
Ramgulam Teli and Others and Parmeswar Munder and Others Vs Emperor
Patna High Court · AIR 1928 Patna 215 : 107 Ind. Cas. 817
Criminal Procedure Code, 1898 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 145
High Courts02 Dec 1927
Gobardhan Missir and Others Vs Shamakantlal and Others
Patna High Court · AIR 1928 Patna 205
Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 42
High Courts01 Dec 1927
G.I.P. Ry. Co. Vs Gopi Ram Gouri Sankar
Patna High Court · AIR 1928 Patna 270
Railways Act, 1890 — Section 77
High Courts01 Dec 1927
The Great Indian Peninsular Railway Company Vs Gopi Ram-Gouri Shankar
Patna High Court · 107 Ind. Cas. 540
Railways Act, 1989 — Section 77
High Courts30 Nov 1927
Mt. Nanubati Vs Bhaio Chaudhary
Patna High Court · AIR 1928 Patna 362
Civil Procedure Code, 1908 (CPC) — Section 12
High Courts30 Nov 1927
Ramkhelawan Singh and Others Vs Diplal Mahton and Others
Patna High Court · AIR 1928 Patna 240 : 107 Ind. Cas. 537
High Courts29 Nov 1927
Parmanand Brahmachari Vs Emperor
Patna High Court · 116 Ind. Cas. 46
Criminal Procedure Code, 1898 (CrPC) — Section 195, 202Penal Code, 1860 (IPC) — Section 211