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Patna High Court judgments

53,185 judgments · page 237 of 2,660

High Courts23 Feb 2021Disposed Of

Gauri Shankar Gupta Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0285

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Mukesh Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0283

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Vikash Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0282

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Hari Shanker Choudhary Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0281

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Mukesh Rai @ Mukesh Ray Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0280

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 56(b)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts23 Feb 2021Disposed Of

Kamal Kishor Singh Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0279

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Anita Kumari Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0277

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Deepak Kumar And Anr Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0276

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Ranjeet Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0275

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 420, 427, 467, 468Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
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High Courts23 Feb 2021Disposed Of

Subhash Chaudhary Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0274

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Awanish Tiwari Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0273

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Runa Devi Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0272

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Raushan Sah Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0271

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 413, 414, 427Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
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High Courts23 Feb 2021Disposed Of

Basanti Lal Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0259

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Yogendra Sah Vs Commissioner, Excise, Patna And Ors

Patna High Court · (2021) 02 PAT CK 0258

Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Sonu Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0257

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 41(i)(ii), 47, 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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