High Courts02 Mar 2021Disposed Of
Ratan Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0015
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 235 of 2,660
High Courts02 Mar 2021Disposed Of
Manager Singh Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0014
Indian Penal Code, 1860 — Section 302
High Courts02 Mar 2021Disposed Of
Md. Kamaal @ Md. Kamal Rahmaan And Anr Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0013
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 447, 504Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Mar 2021Dismissed
Kanhaiya Kumar Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0012
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)
High Courts02 Mar 2021Disposed Of
Rajendra Yadav @ Rajendra Prasad Yadav And Ors Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0011
Indian Penal Code, 1860 — Section 144, 149, 308, 323, 341, 354B, 379, 427, 448, 504, 509Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Mar 2021Disposed Of
Ranjay Singh @ Ranjo Singh @ Ranjit Kumar Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0010
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)(d), 37(c), 76(2)
High Courts02 Mar 2021Dismissed
Dilip Kumar Singh @ Bhulawan Singh Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0009
Indian Penal Code, 1860 — Section 364ACode Of Criminal Procedure, 1973 — Section 164
High Courts02 Mar 2021Disposed Of
Sanjay Choudhary Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0008
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Mar 2021Disposed Of
Jai Govind Ram Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0007
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(b), 20(a), 20(b), 20(c)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Mar 2021Disposed Of
Ram Pandey @ Ram Kumar Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0006
Indian Penal Code, 1860 — Section 147, 149, 283, 353, 504Essential Services Maintenance Act, 1968 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Mar 2021Dismissed
Mithun Choudhary Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0005
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts02 Mar 2021Disposed Of
Faij Khan @ Faiyaz Khan Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0004
Indian Penal Code, 1860 — Section 34, 406, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Mar 2021Disposed Of
Md. Rafique And Ors Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0003
Indian Penal Code, 1860 — Section 115, 147, 148, 149, 307, 323, 324, 327, 341, 385, 354B, 427, 506, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Mar 2021Disposed Of
Raju Sahani And Ors Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0002
Indian Penal Code, 1860 — Section 34, 363, 366A, 506Code Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts02 Mar 2021Disposed Of
Ram Briksha Bhagat Vs State Of Bihar Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0001
High Courts26 Feb 2021Disposed Of
Batoran Mahto @ Batoran Rai And Ors Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0318
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Feb 2021Disposed Of
Pankaj Kumar Mishra Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0317
Indian Penal Code, 1860 — Section 34, 406, 420, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Feb 2021Dismissed
Pankaj Kumar Vs State Of Bihar And Anr
Patna High Court · (2021) 02 PAT CK 0316
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 4
High Courts26 Feb 2021Disposed Of
Yogendra Rai And Ors Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0315
Indian Penal Code, 1860 — Section 304BDowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Feb 2021Dismissed
Hiran Mandal Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0314
Indian Penal Code, 1860 — Section 34, 302, 307Arms Act, 1959 — Section 27