High Courts02 Mar 2021Dismissed
Ahmadulah Zafar Hasan Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0153
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 234 of 2,660
High Courts02 Mar 2021Disposed Of
Shankar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0040
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Rakesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0039
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Mannu Sahani Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0038
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Ranjeet Singh @ Ranjeet Kumar @ Ranjit Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0037
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 36, 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Indu Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0036
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(ii), 37(b)(c), 38(1), 38(ii), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Raj Kumar @ Raj Kumar Sahani Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0035
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Abhikant Kumar @ Lalbabu Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0034
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Ramesh Bind Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0033
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts02 Mar 2021Disposed Of
Ajit Kumar Chaurasia Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0032
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts02 Mar 2021Disposed Of
Pradeep Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0031
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Amiruddin Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0030
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Ramjee Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0029
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Osi Quraishi @ Md. Osi, Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0028
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 36, 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Ashutosh Pathak Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0027
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts02 Mar 2021Disposed Of
Kanhaiya Paswan Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0026
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Lalita Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0025
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Shailesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0024
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 36, 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Santosh Kumar Shukla @ Santosh Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0023
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 36, 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Mar 2021Disposed Of
Suraj Mahto And Ors Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0016
Indian Penal Code, 1860 — Section 34, 302, 304