CourtKutchehry.com

COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 232 of 2,660

High Courts04 Mar 2021Disposed Of

Shyam Sundar Mukhiya Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0285

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
Read judgment
High Courts04 Mar 2021Disposed Of

Abhishek Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0284

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
Read judgment
High Courts04 Mar 2021Disposed Of

Ram Chandra Yadav Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0283

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 30(d), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
Read judgment
High Courts04 Mar 2021Disposed Of

Mahesh Kumar Gupta Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0282

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
Read judgment
High Courts04 Mar 2021Disposed Of

Rambabu Yadav @ Rambabu Yadab Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0281

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
Read judgment
High Courts04 Mar 2021Disposed Of

Gaurav Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0354

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
Read judgment
High Courts04 Mar 2021Disposed Of

Chandravati Devi Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0267

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
Read judgment
High Courts04 Mar 2021Disposed Of

Anil Kumar Singh @ Anil Singh Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0266

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
Read judgment