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Patna High Court judgments

53,185 judgments · page 236 of 2,660

High Courts24 Feb 2021Dismissed

Amal Rai Vs State Of Bihar

Patna High Court · (2021) 02 PAT CK 0301

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 326Arms Act, 1959 — Section 27
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High Courts24 Feb 2021Disposed Of

Vikash Kumar Vs State Of Bihar

Patna High Court · (2021) 02 PAT CK 0300

Indian Penal Code, 1860 — Section 34, 120B, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 31, 38(i)(ii), 41(i)(ii), 47
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High Courts23 Feb 2021Disposed Of

Raushan Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0294

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Rukhsar Khatoon Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0292

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Jitendra Kumar Chaudhary Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0291

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Shashi Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0289

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Kshitiz Solanki Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0288

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts23 Feb 2021Disposed Of

Suresh Paswan Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0287

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Feb 2021Disposed Of

Utsav Raj Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0286

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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