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Patna High Court judgments

53,185 judgments · page 239 of 2,660

High Courts22 Feb 2021Disposed Of

Manju Devi Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0236

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts22 Feb 2021Disposed Of

Rakesh Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0235

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts22 Feb 2021Disposed Of

Mantu Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0234

Bihar Prohibition And Excise Act, 2016 — Section 3(a)(g), 13, 30(a), 32(2), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 379, 411, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts22 Feb 2021Dismissed

Jitendra Tiwary Vs State Of Bihar

Patna High Court · (2021) 02 PAT CK 0230

Indian Penal Code, 1860 — Section 30, 201, 304BEvidence Act, 1872 — Section 113BDowry Prohibition Act, 1961 — Section 2
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High Courts20 Feb 2021Disposed Of

Gaurav Gupta Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0353

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts20 Feb 2021Disposed Of

Lalan Bin Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0352

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts20 Feb 2021Disposed Of

Chhotu Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0349

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts20 Feb 2021Disposed Of

Vikash Rai Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0348

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 41(I), 56(D), 58Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts20 Feb 2021Disposed Of

Ranjan Kumar Paswan Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0347

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts20 Feb 2021Disposed Of

Jogendra Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0345

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts20 Feb 2021Disposed Of

Awadhesh Mukhiya Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0344

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts20 Feb 2021Disposed Of

Anutha Ray Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0343

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts20 Feb 2021Disposed Of

Ganesh Prasad Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0342

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 308, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 53(B), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts20 Feb 2021Disposed Of

Dipendra Kumar Ray Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0341

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts20 Feb 2021Disposed Of

Gadadhar Chakraborty Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0340

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 56(D), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts20 Feb 2021Disposed Of

Saliesh Sah Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0339

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts20 Feb 2021Disposed Of

Soni Kumari @ Sonu Devi Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0338

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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