High Courts19 Jan 1955Dismissed

Ishodanand Biswas and Others Vs The State

Patna High Court · AIR 1955 Patna 396 : (1955) 3 BLJR 219 : (1955) CriLJ 1277

Arms Act, 1959 — Section 19Constitution of India, 1950 — Article 20, 20(2)Criminal Procedure Code, 1898 (CrPC) — Section 235, 235(1), 236, 403, 403(2)
High Courts21 Dec 1954Dismissed

Andu Mushar Vs The State

Patna High Court · AIR 1955 Patna 428 : (1955) 3 BLJR 352 : (1955) CriLJ 1380

Criminal Procedure Code, 1898 (CrPC) — Section 287, 287(3), 342, 342(3)
High Courts12 Nov 1954

K.P. Sinha Vs Aftabuddin

Patna High Court · AIR 1955 Patna 453 : (1955) 3 BLJR 183 : (1955) CriLJ 1382

General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 161, 384, 504Prevention of Corruption Act, 1947 — Section 5, 6
High Courts08 Nov 1954Dismissed

Narhari Gir Vs The State

Patna High Court · AIR 1955 Patna 177 : (1955) CriLJ 663

Bihar Mica Act, 1947 — Section 11, 17, 17(2)Constitution of India, 1950 — Article 228Criminal Procedure Code, 1898 (CrPC) — Section 432