High Courts16 Mar 1955
The State of Bihar Vs Katihar Jute Mills Ltd.
Patna High Court · (1956) 7 STC 177
Bihar Sales Tax Act, 1944 — Section 21(1), 5(2)(a)(v)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,278 of 2,660
High Courts15 Mar 1955Dismissed
Fateh Singh Vs The State
Patna High Court · AIR 1955 Patna 470 : (1955) CriLJ 1616
Bihar Land Reforms Act, 1950 — Section 3Bihar Wakf Act, 1947 — Section 58(1), 65(1)Constitution of India, 1950 — Article 246
High Courts15 Mar 1955Dismissed
Nand Kumar Singh Vs Chander Kishore Saran
Patna High Court · AIR 1956 Patna 377 : (1955) 3 BLJR 337
Evidence Act, 1872 — Section 101, 102, 103Succession Act, 1925 — Section 63
High Courts15 Mar 1955Allowed
Basdeo Prasad Panjiar Vs Brahma Nand Prasad Gupta
Patna High Court · AIR 1955 Patna 368 : (1955) 3 BLJR 243
Bihar and Orissa Municipal Act, 1922 — Section 20(2)Bihar Municipal Election Petition Rules, 1941 — Rule 16(1)Constitution of India, 1950 — Article 227
High Courts15 Mar 1955
SAILENDRA NARAYAN BHANJ DEO Vs ASSISTANT COLLECTOR OF AGRICULTURAL Income Tax, ORISSA.
Patna High Court · (1956) 30 ITR 801
High Courts04 Mar 1955
Mangilal Rungta Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 366 : (1955) 3 BLJR 263 : (1955) 28 ITR 167
Income Tax Act, 1961 — Section 66(2)
High Courts22 Feb 1955
Gulab Chand Prasad and Others Vs Lachuman Sah and Others
Patna High Court · AIR 1955 Patna 413
Provincial Insolvency Act, 1920 — Section 20, 28, 4, 4(3), 53
High Courts21 Feb 1955Dismissed
Kishori Chandra and Another Vs Suraj Narain Singh and Others
Patna High Court · AIR 1955 Patna 386 : (1955) 3 BLJR 239
Limitation Act, 1908 — Article 12, 144, 44, 8
High Courts15 Feb 1955Allowed
Satruhar Prasad Singh and Others Vs Sudip Narain and Another
Patna High Court · AIR 1955 Patna 408 : (1955) 3 BLJR 210
Civil Procedure Code, 1908 (CPC) — Section 50, 52
High Courts04 Feb 1955Dismissed
Ramnath Prasad Vs The Collector of Darbhanga and Others
Patna High Court · AIR 1955 Patna 345
Bihar and Orissa Excise Act, 1915 — Section 42Constitution of India, 1950 — Article 226
High Courts04 Feb 1955Dismissed
Chaturbhuj Sahai Vs Chairman, Board of Directors, Bihar State Co-operative Bank Ltd.
Patna High Court · AIR 1955 Patna 223
Constitution of India, 1950 — Article 13, 19(1), 19(6), 311
High Courts01 Feb 1955
Jugal Kishore Ramgopal Vs The State of Bihar
Patna High Court · AIR 1955 Patna 473
Bihar Sales Tax Act, 1947 — Section 13(5), 9(5)Bihar Sales Tax Rules, 1959 — Rule 37, 64
High Courts01 Feb 1955
Ramsakal Koiri and Others Vs The State
Patna High Court · AIR 1955 Patna 268 : (1955) CriLJ 979
Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts31 Jan 1955
Commr. of Income Tax Vs Agardih Colliery Co.
Patna High Court · AIR 1955 Patna 225 : (1955) 27 ITR 540
Income Tax Act, 1922 — Section 26A
High Courts25 Jan 1955
Mahasukh Ram Madan Lal Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 420 : (1955) 27 ITR 596
High Courts25 Jan 1955
Chintamani Saran Nath Sah Deo Vs Commissioner of Income Tax
Patna High Court · AIR 1955 Patna 480 : (1956) 29 ITR 739
Income Tax Act, 1922 — Section 12, 4, 6
High Courts25 Jan 1955Dismissed
Arjun Singh and Others Vs Matukdhari Singh and Others
Patna High Court · AIR 1955 Patna 391 : (1955) 3 BLJR 192
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4, Order 41 Rule 22(4)
High Courts24 Jan 1955
Radhanath Jha Vs Bacha Lal Jha and Others
Patna High Court · AIR 1955 Patna 370 : (1955) 3 BLJR 489
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts21 Jan 1955Dismissed
Devakumar Mishra Vs Rupak Ltd.
Patna High Court · AIR 1955 Patna 486 : (1955) 3 BLJR 217
Companies Act, 1913 — Section 38