High Courts26 Apr 1955Allowed
S.M. Islam and Others Vs The State of Bihar and Others
Patna High Court · AIR 1956 Patna 73 : (1955) 3 BLJR 391
Constitution of India, 1950 — Article 19(1), 19(6)Motor Vehicles Act, 1939 — Section 1, 47, 57, 58
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,277 of 2,660
High Courts19 Apr 1955Dismissed
Ram Saran Mandal Vs Somari Raut and Others
Patna High Court · AIR 1956 Patna 277
Limitation Act, 1908 — Article 116
High Courts19 Apr 1955Dismissed
Pem Mahton Vs Bandhu Mahto and Others
Patna High Court · AIR 1958 Patna 20
Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)
High Courts19 Apr 1955Dismissed
Mahabir Motor Co. Vs State of Bihar and Others
Patna High Court · AIR 1956 Patna 437
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 439, 439(2), 440Motor Vehicles Act, 1939 — Section 64
High Courts19 Apr 1955Dismissed
Lachmi and Others Vs Military Secretary to the Governor of Bihar and Another
Patna High Court · AIR 1956 Patna 398 : (1955) 3 BLJR 477
Constitution of India, 1950 — Article 311, 311(2)
High Courts15 Apr 1955Dismissed
Post Master General and Another Vs Ram Kripal Sahu and Another
Patna High Court · AIR 1955 Patna 442 : (1955) 3 BLJR 328
Contract Act, 1872 — Section 2Post Office Act, 1898 — Section 18(2), 32(3), 33
High Courts13 Apr 1955Partly Allowed
Pashupati Nath Sarkar Vs Gomi Shanker Lall and Another
Patna High Court · AIR 1956 Patna 159
Bihar Treasury Code — Article 233, 231Civil Procedure Code, 1908 (CPC) — Section 60(1)Constitution of India, 1950 — Article 14
High Courts07 Apr 1955Dismissed
Allen Berry and Co. Ltd. and Others Vs Income Tax Officer and Another
Patna High Court · AIR 1956 Patna 175 : (1955) 28 ITR 70
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133(1), 226, 227Income Tax Act, 1922 — Section 23
High Courts06 Apr 1955
Jageshwar Pd. Singh Vs Bircha Chamar and Others
Patna High Court · AIR 1956 Patna 149
Chota Nagpur Tenancy (Amendment) Act, 1947 — Section 9Constitution of India, 1950 — Article 14, 31(1), 31(2), 31BGovernment of India Act, 1935 — Section 299, 299(1), 299(2)
High Courts05 Apr 1955Dismissed
Mahidhar Prasad Vs A.I.R.
Patna High Court · AIR 1955 Patna 316
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts31 Mar 1955Allowed
In Re: Maneck Homi
Patna High Court · AIR 1955 Patna 418 : (1955) 3 BLJR 271 : (1955) CriLJ 1282
Legal Practitioners Act, 1879 — Section 12, 7
High Courts28 Mar 1955
BISHWANATH PRASAD BHAGWAT PRASAD Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1956) 29 ITR 748
Income Tax Act, 1961 — Section 23(3), 31, 66(1)
High Courts25 Mar 1955Allowed
Miss Sharmistha Sinha Vs Ram Chandra Sahay
Patna High Court · AIR 1955 Patna 469 : (1955) 3 BLJR 313
High Courts24 Mar 1955
Motipur Sugar Factory Ltd. Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 389 : (1955) 28 ITR 128
Income Tax Act, 1961 — Section 10(1), 10(2), 10(2)(xv)
High Courts24 Mar 1955Allowed
Birendra Pd. Sukul and Others Vs Shyam Nandan Sahai and Others
Patna High Court · AIR 1955 Patna 333 : (1955) 3 BLJR 307
Limitation Act, 1908 — Article 182, 182(2)
High Courts23 Mar 1955Dismissed
Brajnandan Prasad and Another Vs State of Bihar and Others
Patna High Court · AIR 1955 Patna 353
Bihar and Orissa Subordinate Services (Discipline and Appeal) Rules, 1935 — Rule 2Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 14, 16, 311, 320
High Courts23 Mar 1955Dismissed
Jadunandan Prasad and Others Vs Bhagwat Mahton and Others
Patna High Court · AIR 1955 Patna 350 : (1955) 3 BLJR 253
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 47, 47(1), 47(2)
High Courts22 Mar 1955Dismissed
Kameshwar Singh Vs Krishnanand Singh and Others
Patna High Court · AIR 1955 Patna 423 : (1955) 3 BLJR 273
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 11
High Courts18 Mar 1955Dismissed
Raghubans Mani Prasad Narain Singh and Others Vs Hardeo Singh and Others
Patna High Court · AIR 1955 Patna 393 : (1955) 3 BLJR 318
Civil Procedure Code, 1908 (CPC) — Section 100, 11
High Courts16 Mar 1955Dismissed
Sarangdhar Singh and Another Vs Lakshmi Narayan Wahi
Patna High Court · AIR 1955 Patna 320 : (1955) 3 BLJR 282
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 9Contract Act, 1872 — Section 25(3)Limitation Act, 1908 — Section 19