High Courts27 Jul 1955Dismissed
Kharag Narain Vs Mst. Bibi Hamida Khatoon and Others
Patna High Court · AIR 1955 Patna 475
Specific Relief Act, 1877 — Section 41
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,276 of 2,660
High Courts26 Jul 1955
Sukhdeo Ahir and Another Vs Samarthi Bhagat
Patna High Court · (1957) CriLJ 149
Penal Code, 1860 (IPC) — Section 379, 426, 427
High Courts22 Jul 1955
Hem Kumari Debi Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 512 : (1955) 3 BLJR 525 : (1956) 29 ITR 1
Income Tax Act, 1961 — Section 14(1), 5A(7), 66(1)
High Courts21 Jul 1955Dismissed
Dhirendra Nath Chandra and Others Vs Satish Chandra Gorain and Others
Patna High Court · AIR 1956 Patna 4 : (1955) 3 BLJR 470
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 66, 11, 38Mineral Concession Rules, 1949 — Rule 1, 37, 48Mines and Minerals (Regulation and Development) Act, 1948 — Section 5
High Courts20 Jul 1955Allowed
District Board of Manbhum Vs Shyamapada Sarkar and Others
Patna High Court · AIR 1955 Patna 432 : (1955) 3 BLJR 492
Civil Procedure Code, 1908 (CPC) — Section 100General Clauses Act, 1897 — Section 3(2)Limitation Act, 1908 — Section 23
High Courts20 Jul 1955Dismissed
Dukhit Pande Vs Tikhideo Ojha
Patna High Court · AIR 1955 Patna 503 : (1955) 3 BLJR 517
Provincial Insolvency Act, 1920 — Section 28, 4(3), 75
High Courts19 Jul 1955Allowed
Budhu Majhi and Another Vs Dukhan Majhi and Others
Patna High Court · AIR 1956 Patna 123 : (1955) 3 BLJR 557
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Jul 1955
Lal Nandkishore Nath Sah Deo and Others Vs Babi Dhiraj Kueri
Patna High Court · AIR 1955 Patna 447
Constitution of India, 1950 — Article 133, 133(1)Registration Act, 1908 — Section 17(1), 17(2), 49
High Courts13 May 1955Dismissed
Rajeshwar Prasad Singh Vs Ambika Prasad Singh and Others
Patna High Court · AIR 1956 Patna 28 : (1955) 3 BLJR 411
Arbitration Act, 1940 — Section 17, 21, 30Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 43 Rule 1, Order 9 Rule 13
High Courts12 May 1955Dismissed
Savitri Devi and Others Vs Kamal Singh
Patna High Court · AIR 1955 Patna 456 : (1955) 3 BLJR 385
Civil Procedure Code, 1908 (CPC) — Section 41, 42
High Courts12 May 1955Dismissed
Nathuni Pandey Vs Paras Pandey and Others
Patna High Court · AIR 1957 Patna 129
Arbitration Act, 1940 — Section 32
High Courts12 May 1955
In Re: Kali Prasad Singh and Another
Patna High Court · AIR 1956 Patna 382 : (1956) 29 ITR 42
Income Tax Act, 1922 — Section 2(9), 3
High Courts12 May 1955Dismissed
State Vs Motab Dewan and Another
Patna High Court · AIR 1956 Patna 46 : (1955) 3 BLJR 420 : (1956) CriLJ 99
Criminal Procedure Code, 1898 (CrPC) — Section 188General Clauses Act, 1897 — Section 3(43)
High Courts11 May 1955Dismissed
Mt. Janki Kuer and Another Vs Baldeo Choudhary and Others
Patna High Court · AIR 1955 Patna 449
Civil Procedure Code, 1908 (CPC) — Section 11Specific Relief Act, 1877 — Section 42
High Courts10 May 1955Dismissed
Mineral Development Co. Ltd. and Others Vs State of Bihar
Patna High Court · AIR 1955 Patna 445
Bihar Land Reforms Act, 1950 — Section 4Constitution of India, 1950 — Article 245
High Courts10 May 1955Dismissed
Kamal Singh and Others Vs Kali Mahton and Others
Patna High Court · AIR 1955 Patna 402
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 105, 107, 3, 5
High Courts05 May 1955Allowed
Kamta Charan Srivastava Vs Postmaster-General and Another
Patna High Court · AIR 1955 Patna 381 : (1955) 3 BLJR 401
Central Civil Services (Temporary Service) Rules, 1949 — Rule 5Constitution of India, 1950 — Article 311, 311(1), 311(2), 313, 366(1)Government of India Act, 1935 — Section 241(2)
High Courts05 May 1955Allowed
Mangal Singh Vs The State
Patna High Court · AIR 1956 Patna 154 : (1955) 3 BLJR 453 : (1956) CriLJ 646
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 192, 464
High Courts05 May 1955Dismissed
Abdul Gaffar and Others Vs Pirthvi Chand Lal Choudhary and Others
Patna High Court · AIR 1955 Patna 430 : (1955) 3 BLJR 389
Bihar Tenancy Act, 1885 — Article 2Limitation Act, 1908 — Article 116, 29
High Courts03 May 1955
Mrs. Gladys Coutts Vs Dharkhan Singh and Others
Patna High Court · AIR 1956 Patna 373 : (1955) 3 BLJR 375
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4