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Patna High Court judgments

53,185 judgments · page 2,274 of 2,660

High Courts17 Oct 1955

Tata Iron and Steel Co. Ltd. Vs State of Bihar

Patna High Court · AIR 1956 Patna 92 : (1956) 7 STC 158

Bihar Sales Tax Act, 1947 — Section 14A, 2, 2(4), 4, 4(1)Constitution of India, 1950 — Article 246, 246(3), 286Government of India Act, 1935 — Section 100, 100(3)
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High Courts04 Oct 1955

P. Mukherji Vs The State

Patna High Court · (1957) CriLJ 86

Criminal Procedure Code, 1898 (CrPC) — Section 438Motor Vehicles Act, 1988 — Section 112, 3
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High Courts21 Sept 1955Allowed

Rajo Singh Vs The State

Patna High Court · AIR 1956 Patna 89

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 43, 44Bihar Private Irrigation Works Act, 1922 — Section 5(3)Constitution of India, 1950 — Article 226
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High Courts16 Sept 1955Allowed

Jai Narain Singh Vs State

Patna High Court · AIR 1956 Patna 354 : (1955) 3 BLJR 641 : (1956) CriLJ 1091

Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 476APenal Code, 1860 (IPC) — Section 471
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High Courts06 Sept 1955Dismissed

Sewji Kutchi and Another Vs Bajrang Agarwala

Patna High Court · AIR 1955 Patna 516

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1)Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 108
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