High Courts27 Aug 1954Dismissed
Awadhbihari Singh and Others Vs Sheoshankar Pandey
Patna High Court · AIR 1955 Patna 451
Civil Procedure Code, 1908 (CPC) — Section 11Negotiable Instruments Act, 1881 (NI) — Section 113, 20, 78
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,281 of 2,660
High Courts25 Aug 1954
Kamakshya Narain Singh Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 179 : (1954) 26 ITR 563
Civil Procedure Code, 1908 (CPC) — Section 107Income Tax Act, 1961 — Section 33(4), 9(4)
High Courts24 Aug 1954Dismissed
Prem Manjari Devi Vs State of Bihar and Another
Patna High Court · AIR 1954 Patna 550
Bihar Land Reforms Act, 1950 — Section 4Constitution of India, 1950 — Article 226, 31, 31A
High Courts24 Aug 1954
In Re: Krishna Ojha Mukhtear
Patna High Court · AIR 1955 Patna 80 : (1954) 2 BLJR 509 : (1955) CriLJ 371
Legal Practitioners Act, 1879 — Section 12
High Courts20 Aug 1954
MAHARANI KANAK KUMARI SAHIBA Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1955) 28 ITR 462
Income Tax Act, 1961 — Section 33, 33(4)
High Courts19 Aug 1954
The State Vs C.P. Singh and Others
Patna High Court · AIR 1955 Patna 88 : (1955) CriLJ 379
Criminal Law (Amendment) Act, 1952 — Section 10, 6, 6(1), 7(1)
High Courts18 Aug 1954Dismissed
Phulchand Sah and Others Vs Dinkar Prasad and Others
Patna High Court · AIR 1955 Patna 297 : (1955) 3 BLJR 25
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 34 Rule 14, 11
High Courts17 Aug 1954
Brij Bhukan Kalwar and Others Vs S.D.O. Siwan and Others
Patna High Court · AIR 1955 Patna 1
Bihar Land Encroachment (Amendment) Act, 1952 — Section 3, 4, 5, 6, 9Bihar Land Encroachment Act, 1950 — Section 2, 5, 6, 9Civil Procedure Code, 1908 (CPC) — Section 4, 9
High Courts16 Aug 1954Dismissed
Bhagwan Das Vs Sm. Dulari Jaiswal and Others
Patna High Court · AIR 1955 Patna 142
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 1, 11, 11(1)Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 111, 112
High Courts13 Aug 1954Dismissed
Rajendra Singh Vs Ramganit Singh
Patna High Court · AIR 1954 Patna 556 : (1955) 3 BLJR 12
Civil Procedure Code, 1908 (CPC) — Section 107, 115, 151Evidence Act, 1872 — Section 11Registration Act, 1908 — Section 35, 77
High Courts12 Aug 1954Dismissed
Panchanand Jha Vs Surendra Misra and Others
Patna High Court · AIR 1955 Patna 141 : (1955) CriLJ 570
Contempt of Courts Act, 1971 — Section 3
High Courts04 Aug 1954Allowed
Sasamusa Sugar Works Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1955 Patna 49
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 4Constitution of India, 1950 — Article 226, 32Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 20, 20(1), 20(2)
High Courts03 Aug 1954
Deity Raghubar Jew Trustee Raja S.P. Singh Deo Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 360 : (1954) 26 ITR 658
Income Tax Act, 1922 — Section 34(1), 34(2)
High Courts03 Aug 1954
Vishweshwar Singh Vs Commr. of Income Tax
Patna High Court · AIR 1954 Patna 580
Income Tax Act, 1922 — Section 18A(5), 2(1), 2(1)(c)
High Courts03 Aug 1954
NATHMAL SRINIWAS Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1955) 28 ITR 473
Income Tax Act, 1961 — Section 10, 10(1), 10(2)(vii)
High Courts03 Aug 1954
RAJA BAHADUR VISHWESHWARA SINGH Vs COMMISSIONER OF Income Tax.
Patna High Court · (1954) 26 ITR 573
Income Tax Act, 1922 — Section 2(1), 2(1)(c)Income Tax Act, 1961 — Section 18A(5)
High Courts29 Jul 1954Dismissed
Union of India (UOI) Vs Bansidhar Modi
Patna High Court · AIR 1954 Patna 548 : (1954) 2 BLJR 496
Limitation Act, 1908 — Article 31Railways Act, 1890 — Section 80
High Courts21 Jul 1954
Manindranath Dash Vs Commr. of Income Tax
Patna High Court · (1955) 27 ITR 522
Income Tax Act, 1961 — Section 23(3), 34
High Courts21 Jul 1954Dismissed
Earnest John White Vs Mrs. Katheleen Olive White (Ne Meade) and Others
Patna High Court · AIR 1954 Patna 560
Divorce Act, 1869 — Section 14Evidence Act, 1872 — Section 101, 103
High Courts21 Jul 1954Dismissed
Dwarikadasji and Others Vs State of Bihar
Patna High Court · AIR 1957 Patna 615
Bihar Hindu Religious Trusts Act, 1950 — Section 28(2), 30, 49, 60(2)Constitution of India, 1950 — Article 19, 25, 26