High Courts14 Jul 1954Allowed
Pannalal Maheshwari Vs State of Bihar and Others
Patna High Court · AIR 1955 Patna 63 : (1954) 2 BLJR 506
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 12, 12(2), 17, 6
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,282 of 2,660
High Courts14 Jul 1954
Rameshwar Singh Vs A.N. Choubey and Another
Patna High Court · AIR 1954 Patna 554 : (1954) 2 BLJR 482
Contempt of Courts Act, 1971 — Section 3
High Courts07 Jul 1954Allowed
Ram Narain Prasad Singh and Another Vs Manki Singh and Others
Patna High Court · AIR 1954 Patna 562 : (1954) 2 BLJR 486
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101, 103, 92, 94, 95Transfer of Property Act, 1882 — Section 58
High Courts17 Jun 1954Dismissed
Jethmul Bhojraj and Others Vs Harbans Narain Singh and Others
Patna High Court · AIR 1955 Patna 92 : (1955) CriLJ 387
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 435
High Courts25 May 1954
Amarnath Bihari Vs Uma Shanker Bahadur
Patna High Court · AIR 1955 Patna 228 : (1954) 2 BLJR 433 : (1955) CriLJ 832
Penal Code, 1860 (IPC) — Section 427, 489
High Courts15 May 1954Allowed
Kedarnath Khetan Vs Jainarain Ram Lundia and Others
Patna High Court · AIR 1954 Patna 497 : (1955) 3 BLJR 68
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1), Order 21 Rule 6, Order 41 Rule 25, Order 41 Rule 27, Order 45 Rule 15
High Courts14 May 1954Dismissed
Prasun Kumar Chatterjee and Another Vs Governing Body of Raja Sivaprasad College and Others
Patna High Court · AIR 1954 Patna 486 : (1954) 2 BLJR 369
Bihar University Act, 1951 — Section 10(5), 12, 20(2), 22(1), 58Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts10 May 1954Dismissed
Union of India (UOI) and Another Vs Motihari Municipality
Patna High Court · AIR 1954 Patna 568
Bihar and Orissa Municipal Act, 1922 — Section 12Government of India (Adaptation of Indian Laws) Order, 1937 — Section 9Government of India Act, 1935 — Section 154
High Courts06 May 1954Allowed
Ram Anugrah Raut and Others Vs Mt. Girja Devi and Others
Patna High Court · AIR 1954 Patna 502
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 13Civil Procedure Code, 1908 (CPC) — Section 11, 47Limitation Act, 1908 — Article 182(5), 3
High Courts05 May 1954Dismissed
Mohammad Ali Ismail and Another Vs Baldeo Singh
Patna High Court · AIR 1955 Patna 115 : (1954) 2 BLJR 441
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6
High Courts04 May 1954Dismissed
Somar Puri Vs Shyam Narain Gir and Others
Patna High Court · AIR 1954 Patna 586 : (1954) 2 BLJR 381
Civil Procedure Code, 1908 (CPC) — Section 11, 92Evidence Act, 1872 — Section 13, 8, 91, 92, 94Transfer of Property Act, 1882 — Section 8
High Courts04 May 1954
Sir Kameshwar Singh Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 146 : (1954) 26 ITR 121
Income Tax Act, 1961 — Section 2(1), 66(2)
High Courts30 Apr 1954Allowed
Sheo Mahadeo Prasad Vs Deva Sharan Sinha and Others
Patna High Court · AIR 1955 Patna 81
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Representation of the People Act, 1951 — Section 83, 83(3), 90(2), 92
High Courts29 Apr 1954
Murlidhar Madanlal Vs The Commr. of Income Tax
Patna High Court · AIR 1954 Patna 511 : (1954) 26 ITR 231
Income Tax Act, 1961 — Section 22(2), 22(4), 23(4)
High Courts29 Apr 1954Dismissed
The State Vs Kunja Behari Chandra and Others
Patna High Court · AIR 1954 Patna 371 : (1954) 2 BLJR 459
Constitution of India, 1950 — Article 245Criminal Procedure Code, 1898 (CrPC) — Section 432General Clauses Act, 1897 — Section 24
High Courts29 Apr 1954
Monghyr Electric Supply Co. Ltd. Vs Commr. of Income Tax
Patna High Court · AIR 1954 Patna 471 : (1954) 26 ITR 15
Income Tax Act, 1961 — Section 66
High Courts28 Apr 1954Dismissed
Bhagwat Sharma and Others Vs Baijnath Sharma and Others
Patna High Court · AIR 1954 Patna 408 : (1954) 2 BLJR 313
Bihar Tenancy Act, 1885 — Section 182, 26A, 5(2), 87Evidence Act, 1872 — Section 13
High Courts23 Apr 1954
State of Bihar Vs Lala Mahto and Others
Patna High Court · AIR 1955 Patna 161 : (1955) CriLJ 597
Criminal Procedure Code, 1898 (CrPC) — Section 145, 367Limitation Act, 1908 — Article 144Penal Code, 1860 (IPC) — Section 300, 302, 324, 34
High Courts20 Apr 1954Partly Allowed
Suresh Chandra Ray Vs East Indian Railway
Patna High Court · AIR 1954 Patna 507
Railways Accidents (Compensation) Rules, 1990 — Rule 2, 6Railways Act, 1890 — Section 82A
High Courts20 Apr 1954Dismissed
Union of India (UOI) Vs Ajodya Prasad
Patna High Court · AIR 1955 Patna 78 : (1954) 2 BLJR 404
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Constitution of India, 1950 — Article 311(2)Government of India Act, 1935 — Section 240(3)