High Courts27 Jan 1964Allowed
The State of Bihar Vs Bhagwan Sah
Patna High Court · AIR 1964 Patna 484
Civil Procedure Code, 1908 (CPC) — Section 11Land Acquisition Act, 1894 — Section 11, 25, 54, 9
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,210 of 2,660
High Courts27 Jan 1964
Baidyanath Prasad Vs Awadhesh Singh and Others
Patna High Court · AIR 1964 Patna 358 : (1964) CriLJ 176
Criminal Procedure Code, 1898 (CrPC) — Section 439Probation of Offenders Act, 1958 — Section 11(2), 3, 4
High Courts22 Jan 1964Allowed
Bharat Electrical Stores and Another Vs Union of India (UOI)
Patna High Court · AIR 1964 Patna 540
Railways Act, 1890 — Section 75
High Courts22 Jan 1964Dismissed
Mt. Khatrani Kuer Vs Smt. Tapeshwari Kuer
Patna High Court · AIR 1964 Patna 261
Hindu Womens Right to Property Act, 1937 — Section 3(1), 3(2), 3(3)
High Courts20 Jan 1964
Commissioner of Agricultural Income Tax Vs Shree Hanuman Sugar Mills Ltd.
Patna High Court · AIR 1965 Patna 58 : (1964) 54 ITR 113
Bihar Agricultural Income Tax Act, 1948 — Section 12, 13, 3Companies Act, 1913 — Section 91BTrusts Act, 1882 — Section 88
High Courts16 Jan 1964
Chouthmal Agarwalla Vs The State
Patna High Court · AIR 1965 Patna 8 : (1965) CriLJ 60
Bihar Sales Tax Act, 1959 — Section 38(2), 8Bihar Sales Tax Rules, 1959 — Rule 28(1)Penal Code, 1860 (IPC) — Section 353, 384
High Courts15 Jan 1964
Ramdeo Jha and Others Vs Narendra Narayan Mishra and Others
Patna High Court · AIR 1964 Patna 510
Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1908 — Article 144
High Courts15 Jan 1964Allowed
Ajit Singh and Others Vs Ranchi University and Others
Patna High Court · AIR 1964 Patna 291
Constitution of India, 1950 — Article 226
High Courts13 Jan 1964Dismissed
Gauri Shanker Jha Vs Shivasati Prasad and Others
Patna High Court · AIR 1964 Patna 446 : (1964) CriLJ 439
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 1, 3
High Courts13 Jan 1964Dismissed
Radhakant Jha and Another Vs Maha Jha and Others
Patna High Court · AIR 1964 Patna 347
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1908 — Section 15, 16, 9
High Courts10 Jan 1964Allowed
Union of India(UOI) Vs Nirmal Kumar Promode Kumar
Patna High Court · AIR 1964 Patna 392
Railways Act, 1890 — Section 77
High Courts10 Jan 1964Dismissed
Jagarnath Prasad Bhagat and Others Vs Sharda Devi
Patna High Court · AIR 1965 Patna 52
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 8, 50, 99
High Courts09 Jan 1964
Raghunandan Sao and Others Vs Narain Sao and Others
Patna High Court · AIR 1964 Patna 542
Arbitration Act, 1940 — Section 31, 32, 34, 39
High Courts09 Jan 1964Allowed
The New India Assurance Co. Ltd. and Others Vs Kamta Singh
Patna High Court · AIR 1965 Patna 55
Arbitration Act, 1940 — Section 34Provincial Small Cause Courts Act, 1887 — Article 34, 15, 17
High Courts08 Jan 1964Allowed
Union of India(UOI) Vs Mohammad Yattem Abdul Sattar
Patna High Court · AIR 1964 Patna 486
Railways Act, 1890 — Section 72, 80
High Courts07 Jan 1964Dismissed
Jagdeo Mahton Vs Sitaram Mahton
Patna High Court · AIR 1964 Patna 504
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60, Order 21 Rule 61, Order 21 Rule 62
High Courts06 Jan 1964Dismissed
Shree Bihariji Mills Ltd. Vs Union of India (UOI)
Patna High Court · AIR 1965 Patna 53
Civil Procedure Code, 1908 (CPC) — Section 20Railways Act, 1989 — Section 72
High Courts06 Jan 1964Partly Allowed
Bhalgora Coal Co. Ltd. and Others Vs Indrajit Singh and Others
Patna High Court · AIR 1964 Patna 292 : (1964) 9 FLR 213
Payment of Wages Act, 1936 — Section 15(2), 15(3), 3
High Courts04 Jan 1964Dismissed
Smt. Dular Kuer Vs Smt. Kesar Kuer and Others
Patna High Court · AIR 1964 Patna 518
Succession Act, 1925 — Section 263, 283(1)
High Courts04 Jan 1964
Chota Nagpur Banking Association Ltd. Vs Ramapati Biswas and Others
Patna High Court · AIR 1964 Patna 321
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1