High Courts10 Oct 1963Allowed
Sk. Khadimul Haque and Others Vs Marai Dubey and Another
Patna High Court · AIR 1965 Patna 262
Evidence Act, 1872 — Section 17Specific Relief Act, 1877 — Section 23, 393
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,212 of 2,660
High Courts09 Oct 1963Dismissed
The State of Bihar Vs Thawardas Pherumal
Patna High Court · AIR 1964 Patna 225
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 70, 73Limitation Act, 1908 — Article 115, 120, 56
High Courts09 Oct 1963Dismissed
Ramswaroop Mandal Vs M.A.Q. Ahsan and Others
Patna High Court · AIR 1965 Patna 183
Bihar Panchayat Election Rules, 1959 — Rule 23(4), 70, 90Constitution of India, 1950 — Article 227
High Courts07 Oct 1963
Bulkan Sah and Others Vs Ganga Devi Nathani and Others
Patna High Court · AIR 1964 Patna 214
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1), 2Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 41 Rule 33Transfer of Property Act, 1882 — Section 10, 105, 106, 5, 6
High Courts04 Oct 1963Dismissed
Raghunandan Singh and Others Vs Rambalak Singh and Others
Patna High Court · AIR 1964 Patna 206
Hindu Succession Act, 1956 — Section 23
High Courts03 Oct 1963Dismissed
Rampratap Bhagat and Others Vs B. Madan Gopal Prasad Singh and Others
Patna High Court · AIR 1964 Patna 288
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 100, 101, 53A
High Courts27 Sept 1963Dismissed
Horil Mahton and Others Vs Rewa Mahton and Others
Patna High Court · AIR 1964 Patna 161
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts26 Sept 1963
Vishnu Sugar Mills Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1964 Patna 94 : (1966) 1 LLJ 777
Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts25 Sept 1963
Krishna Nandan Sahay and Another Vs Ravaneshwar Misra and Others
Patna High Court · AIR 1964 Patna 51
Constitution of India, 1950 — Article 226
High Courts25 Sept 1963Allowed
United Motor Works and Co. Ltd. Vs The State of Bihar and Others
Patna High Court · (1963) 09 PAT CK 0007
Motor Vehicles Act, 1939 — Section 47, 64, 64A
High Courts11 Sept 1963Dismissed
Lachhuman Munda Vs The State of Bihar
Patna High Court · AIR 1964 Patna 210 : (1964) CriLJ 528
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162Evidence Act, 1872 — Section 17, 24, 25, 27
High Courts05 Sept 1963Dismissed
Dr. Prabhu Narain Vs Kamla Prasad and Others
Patna High Court · AIR 1964 Patna 59
Transfer of Property Act, 1882 — Section 108
High Courts05 Sept 1963Dismissed
Ramsarup Singh Vs Muneshwar Singh and Others
Patna High Court · AIR 1964 Patna 76
High Courts30 Aug 1963Allowed
Ram Balak Singh and Others Vs The State
Patna High Court · AIR 1964 Patna 62 : (1964) CriLJ 214
Criminal Procedure Code, 1898 (CrPC) — Section 44Evidence Act, 1872 — Section 3, 32(2), 5Penal Code, 1860 (IPC) — Section 202
High Courts30 Aug 1963Dismissed
Gangadhar Pandey Vs The Union of India (UOI)
Patna High Court · AIR 1964 Patna 102
Constitution of India, 1950 — Article 311(1), 311(2)
High Courts30 Aug 1963Allowed
Mahesh Prasad Sinha Vs Manjay Lal and Others
Patna High Court · AIR 1964 Patna 53
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17Conduct of Elections Rules, 1961 — Rule 94ARepresentation of the People Act, 1951 — Section 33(1), 83, 85, 90(3)
High Courts29 Aug 1963Allowed
Satyanarain Bhuwania and Another Vs State of Bihar and Others
Patna High Court · AIR 1964 Patna 157
Constitution of India, 1950 — Article 226
High Courts29 Aug 1963
S. P. JAIN Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1964) 51 ITR 6
Income Tax Act, 1961 — Section 66Transfer of Property Act, 1882 — Section 123
High Courts29 Aug 1963Allowed
Bishwanath Prasad and Others Vs Ramji Prasad Sinha and Others
Patna High Court · AIR 1964 Patna 459
Bihar Municipal Election and Election Petitions Rules, 1953 — Rule 25, 3, 4, 62, 7Constitution of India, 1950 — Article 226
High Courts28 Aug 1963Dismissed
Kameshwar Nath and Others Vs Raghubir Mahto and Others
Patna High Court · AIR 1964 Patna 290
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90