High Courts25 Feb 1964
Himalaya Engineering Co. Vs Commissioner of Income Tax
Patna High Court · AIR 1964 Patna 415 : (1965) 57 ITR 762
Income Tax Act, 1961 — Section 26A, 66(2)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,209 of 2,660
High Courts25 Feb 1964Dismissed
S. Abdul Rahim Vs Mt. Anikun Nissa
Patna High Court · AIR 1964 Patna 502
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts24 Feb 1964Allowed
Bharosa Singh Vs Sheo Baran Singh and Others
Patna High Court · AIR 1964 Patna 500
Bihar Panchayat Election Rules, 1953 — Rule 17Constitution of India, 1950 — Article 226
High Courts24 Feb 1964Allowed
Minalal Mundhra Vs Smt. Anchi Devi and Others
Patna High Court · AIR 1965 Patna 66
Arbitration Act, 1940 — Section 15, 17Civil Procedure Code, 1908 (CPC) — Section 100, 39, 41, 41(1)
High Courts21 Feb 1964
Lilju Mandal and Others Vs Smt. Chandra Devi
Patna High Court · AIR 1964 Patna 498
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Limitation Act, 1908 — Article 158
High Courts21 Feb 1964Dismissed
Haridas Ghosh and Another Vs Thakur Jogendra Nath Sahdeo
Patna High Court · AIR 1964 Patna 480
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, 48
High Courts19 Feb 1964Allowed
Ambika Prasad Vs The State of Bihar and Others
Patna High Court · AIR 1964 Patna 479 : (1964) CriLJ 445
Bihar and Orissa Excise Act, 1915 — Section 68, 8, 89
High Courts17 Feb 1964
Sukhdeo Thakur and Another Vs J.W.S. Atkin and Another
Patna High Court · AIR 1964 Patna 368 : (1964) CriLJ 180
Contempt of Courts Act, 1971 — Section 4, 5Industrial Disputes Act, 1947 — Section 26, 27
High Courts14 Feb 1964Allowed
Bahela Kuer Vs Garjan Rai and Others
Patna High Court · AIR 1964 Patna 438
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts13 Feb 1964Allowed
Arun Kumar Sinha and Others Vs The Union of India (UOI) and Others
Patna High Court · AIR 1964 Patna 338
Administration of Evacuee Property Act, 1950 — Section 24, 27, 46, 7, 7(1)Evidence Act, 1872 — Section 59, 61, 63, 63(5), 74
High Courts13 Feb 1964Partly Allowed
Bujhawan Singh and Others Vs Mt. Shyama Devi and Others
Patna High Court · AIR 1964 Patna 301
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Evidence Act, 1872 — Section 32(5), 35, 50Limitation Act, 1963 — Article 63, 64
High Courts13 Feb 1964Dismissed
Satish Chandra Gorai and Others Vs Smt. Binapani Gorai
Patna High Court · AIR 1964 Patna 473
Hindu Succession Act, 1956 — Section 15
High Courts12 Feb 1964Allowed
Smt. Chapala Devi Vs Rakhal Chandra Sen Gupta and Others
Patna High Court · AIR 1964 Patna 363
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15Transfer of Property Act, 1882 — Section 108, 51
High Courts04 Feb 1964Allowed
Ganga Ram Vs The Union of India (UOI)
Patna High Court · AIR 1964 Patna 444
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 123, 124
High Courts03 Feb 1964Allowed
Saileshwar Lakhaiyar Vs Kanti Kumar Sinha
Patna High Court · AIR 1965 Patna 238
Civil Procedure Code, 1908 (CPC) — Section 11, 51
High Courts03 Feb 1964Dismissed
Smt. Chapala Devi Vs Rakhal Chandra Sen Gupta
Patna High Court · AIR 1964 Patna 525
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 38
High Courts03 Feb 1964
Ramjanam Singh and Another Vs Ramanand Singh and Others
Patna High Court · AIR 1965 Patna 72
High Courts31 Jan 1964Dismissed
Tara Singh Vs Surjadeo Singh and Others
Patna High Court · AIR 1964 Patna 362
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 40 Rule 1
High Courts30 Jan 1964Allowed
Smt. Chapala Debi Vs Rakhal Chandra Sen Gupta
Patna High Court · AIR 1964 Patna 395
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 2
High Courts27 Jan 1964Allowed
Saroj Kumar Banerjee and Others Vs Gaya Sugar Mills Ltd.
Patna High Court · AIR 1964 Patna 352
Companies Act, 1913 — Section 191