High Courts07 May 1964Dismissed
Jagdish Rewani Vs Dr. Rajendra Nath Sarkar
Patna High Court · AIR 1964 Patna 553 : (1964) CriLJ 710
Criminal Procedure Code, 1898 (CrPC) — Section 503, 522Penal Code, 1860 (IPC) — Section 350, 456
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,207 of 2,660
High Courts06 May 1964
Md. Nabi Akhtar Vs Hasnu Mian and Others
Patna High Court · (1964) 05 PAT CK 0013
Penal Code, 1860 (IPC) — Section 147, 323, 380
High Courts06 May 1964
Raghu Nath Sah Vs State of Bihar
Patna High Court · (1965) CriLJ 570
Penal Code, 1860 (IPC) — Section 410, 411, 412, 413, 414
High Courts06 May 1964
The Behar Journals Ltd. Vs H.K. Chaudhuri and Another
Patna High Court · AIR 1964 Patna 532 : (1966) 1 LLJ 789
Industrial Disputes Act, 1947 — Section 36, 36(2), 36(4)
High Courts06 May 1964Dismissed
Ram Udgar Singh Vs Presiding Officer, Labour Court, C.N. Division and Others
Patna High Court · AIR 1964 Patna 489 : (1964) 9 FLR 243 : (1967) 2 LLJ 537
Industrial Disputes Act, 1947 — Section 33(2), 36, 36(2)
High Courts06 May 1964Allowed
Belsand Sugar Co. Ltd. and Others Vs The State
Patna High Court · AIR 1965 Patna 369 : (1965) CriLJ 398
Bihar Weights Act, 1947 — Section 29Bihar Weights and Measures (Enforcement) Act, 1959 — Section 2, 24, 33Criminal Procedure Code, 1898 (CrPC) — Section 4(1)
High Courts06 May 1964Allowed
State of Bihar Vs Sitaram Sahu and Another
Patna High Court · AIR 1964 Patna 477 : (1964) CriLJ 443
Criminal Procedure Code, 1898 (CrPC) — Section 367Drugs and Cosmetics Act, 1940 — Section 1(3), 18
High Courts29 Apr 1964Dismissed
Khoshi Mahton and Others Vs The State
Patna High Court · AIR 1964 Patna 526 : (1964) CriLJ 704
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts28 Apr 1964Allowed
Smt. Kamli Devi and Others Vs Smt. Ganga Devi Bagla
Patna High Court · AIR 1964 Patna 534
Court Fees Act, 1870 — Article 1, 12, 12(2), 7
High Courts28 Apr 1964Dismissed
Aditya Narain Rai Vs Ramasis Rai and Others
Patna High Court · AIR 1964 Patna 538 : (1964) CriLJ 707
Criminal Procedure Code, 1898 (CrPC) — Section 202, 251A, 417(3)
High Courts28 Apr 1964
Chandra Bhusan Dubey and Another Vs The State of Bihar
Patna High Court · (1965) CriLJ 841
Criminal Procedure Code, 1898 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 307, 323, 324, 448, 452
High Courts25 Apr 1964
Bateshwar Prasad Vs Laliteshwar Prasad Shahi and Others
Patna High Court · AIR 1964 Patna 431
Constitution of India, 1950 — Article 299(1)Representation of the People Act, 1951 — Section 7
High Courts24 Apr 1964Dismissed
Kedarnath Goenka and Others Vs Khaja Md. Hassan Imam
Patna High Court · AIR 1964 Patna 491
Bihar Land Reforms Act, 1950 — Section 14, 4Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10, Order 34 Rule 2, Order 34 Rule 4
High Courts22 Apr 1964Dismissed
Rajani Kant Sinha Vs The Bank of Bihar Ltd.
Patna High Court · AIR 1964 Patna 507
Bihar Money Lenders Act, 1938 — Section 13, 2
High Courts21 Apr 1964Dismissed
Nalini Ranjan Chakravarty Vs Smt. Kiran Rani Chakravarty
Patna High Court · AIR 1965 Patna 442 : (1965) CriLJ 530
Criminal Procedure Code, 1898 (CrPC) — Section 200, 244, 4, 488, 540Evidence Act, 1872 — Section 114Hindu Adoptions and Maintenance Act, 1956 — Section 4
High Courts17 Apr 1964Dismissed
Birbar Roy Vs Thakur Dalip Singh
Patna High Court · AIR 1964 Patna 443
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts15 Apr 1964Dismissed
Ramswaroop Singh and Others Vs Ganesh Missir and Others
Patna High Court · AIR 1964 Patna 529
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1908 — Article 166, 18
High Courts14 Apr 1964Dismissed
Balram Mandal Vs Rajani Mandalain
Patna High Court · AIR 1964 Patna 505
Guardians and Wards Act, 1890 — Section 17, 7Hindu Minority and Guardianship Act, 1956 — Section 13, 6
High Courts13 Apr 1964
Bhola Prasad Chaudhary and Others Vs Guru Prasad Sah
Patna High Court · (1965) CriLJ 299
Penal Code, 1860 (IPC) — Section 330, 342, 343, 348, 409
High Courts10 Apr 1964Dismissed
Raghubansh Dubey Vs The State of Bihar
Patna High Court · AIR 1964 Patna 487 : (1964) CriLJ 569
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 192, 207APenal Code, 1860 (IPC) — Section 149, 201, 201