High Courts04 Sept 1964Dismissed
Nand Lal Mahton Vs Naubat Mahton and Others
Patna High Court · AIR 1965 Patna 345
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 17, 11
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,205 of 2,660
High Courts04 Sept 1964Dismissed
R.L. Verma Vs Tata Workers'' Union and Others
Patna High Court · AIR 1965 Patna 184 : (1966) 1 LLJ 769
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts03 Sept 1964Allowed
Nath Bank Ltd. (In Liquidation) Vs Amitava Das Gupta and Another
Patna High Court · AIR 1965 Patna 134
Banking Companies (Amendment) Act, 1950 — Section 11Banking Companies Act, 1949 — Section 45A, 45B, 45C, 45C(3)Civil Procedure Code, 1908 (CPC) — Section 38, 47
High Courts03 Sept 1964
Umedray Worah Vs Commissioner of Income Tax
Patna High Court · AIR 1965 Patna 114 : (1965) 56 ITR 702
Income Tax Act, 1961 — Section 16(3), 16(3)(a)(iii), 16(3)(a)(iv)
High Courts31 Aug 1964Dismissed
Purna Nand Puri Vs Kamala Sinha and Another
Patna High Court · AIR 1965 Patna 39
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 6 Rule 2Contract Act, 1872 — Section 73, 74Evidence Act, 1872 — Section 92
High Courts28 Aug 1964Dismissed
Dehri Rohtas Light Railway Co. Ltd. Vs Central Godhar Colliery Co. and Another
Patna High Court · AIR 1965 Patna 49
General Rules, 1954 — Rule 10, 3Railways Act, 1890 — Section 47(1), 55
High Courts27 Aug 1964Partly Allowed
Harishanker Prasad and Others Vs Bishwanath Prasad and Others
Patna High Court · AIR 1965 Patna 33
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 23 Rule 3Contract Act, 1872 — Section 23
High Courts26 Aug 1964
Banwaree Bansphor and Others Vs State of Bihar
Patna High Court · AIR 1965 Patna 45 : (1965) CriLJ 73
Penal Code, 1860 (IPC) — Section 146, 149, 325, 34
High Courts25 Aug 1964Allowed
Phul Kumari Devi Vs Sambhu Prasad Singh and Others
Patna High Court · AIR 1965 Patna 87
Civil Procedure Code, 1908 (CPC) — Section 11Limitation (Amendment) Act, 1963 — Article 65Limitation Act, 1908 — Article 144
High Courts21 Aug 1964Allowed
Workmen of Rohtas Industries Ltd. Vs H.K. Choudhuri and Others
Patna High Court · AIR 1965 Patna 127 : (1966) 1 LLJ 181
Employees State Insurance (General) Regulations, 1950 — Regulation 97Employees State Insurance Act, 1948 — Section 46, 57, 57(1), 61, 72
High Courts21 Aug 1964
Bhupendra Narain Mandal Vs Ek Narain Lal Das and Others
Patna High Court · AIR 1965 Patna 332
Conduct of Elections Rules, 1961 — Rule 94AEvidence Act, 1872 — Section 45, 47, 73Representation of the People Act, 1951 — Section 101, 123(3), 81(3), 83, 83(1)
High Courts20 Aug 1964Dismissed
Sukhdeo Bhagat and Another Vs Bishwanath Singh and Others
Patna High Court · AIR 1965 Patna 85
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8
High Courts20 Aug 1964Allowed
Krishna Mohan Sahai Vs Ganesh Singh and Another
Patna High Court · AIR 1965 Patna 304
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7
High Courts20 Aug 1964Dismissed
State of Bihar and Another Vs Tulsi Ram Tibriwala and Others
Patna High Court · AIR 1964 Patna 568
Land Acquisition Act, 1894 — Section 3, 3(1), 4, 4(1), 5A
High Courts19 Aug 1964Allowed
Ram Prasad Singh Vs Sital Prasad Singh and Others
Patna High Court · AIR 1965 Patna 47
High Courts18 Aug 1964
Balram Singh and Others Vs Budho Devi and Others
Patna High Court · AIR 1965 Patna 261 : (1965) CriLJ 114
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts17 Aug 1964Dismissed
Saboo @ Sobhoo Mali Vs Tata Iron and Steel Co. Ltd.
Patna High Court · AIR 1965 Patna 294
Workmens Compensation Act, 1923 — Section 10(1)
High Courts14 Aug 1964Dismissed
Jugal Kishore Tamakuwala Vs Municipal Commissioners of Sahibganj Municipality
Patna High Court · AIR 1965 Patna 172
Bihar and Orissa Municipal Act, 1922 — Section 116, 117(1), 117(2)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts13 Aug 1964Allowed
Jayanand Choudhary Vs Dukhia Mallah and Others
Patna High Court · AIR 1965 Patna 86
Bihar Tenancy Act, 1885 — Section 49MCivil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Aug 1964
Dhuri Sah Vs Kishun Prasad Sah and Others
Patna High Court · AIR 1965 Patna 29
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Evidence Act, 1872 — Section 45Transfer of Property Act, 1882 — Section 54, 55(4)