High Courts07 Oct 1964Dismissed
Nilkanth Mahton and Others Vs Munshi Singh and Others
Patna High Court · AIR 1965 Patna 141
Civil Procedure Code, 1908 (CPC) — Section 100, 101
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,204 of 2,660
High Courts05 Oct 1964Allowed
Sudhansu Kanta Vs Manindra Nath
Patna High Court · AIR 1965 Patna 144
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, Order 40 Rule 1Contract Act, 1872 — Section 196, 198Mineral Concession Rules, 1960 — Rule 37
High Courts05 Oct 1964Allowed
Ramesh Chandra Dutt Vs Union of India(UOI)
Patna High Court · AIR 1965 Patna 167
Railways Act, 1890 — Section 7
High Courts03 Oct 1964Dismissed
Mt. Rampyari Kuer Vs Dulhin Bachuraj Kuer and Others
Patna High Court · AIR 1965 Patna 217
Transfer of Property Act, 1882 — Section 8
High Courts03 Oct 1964Allowed
Nathuni Prasad Singh and Another Vs Mst. Kachnar Kuer and Others
Patna High Court · AIR 1965 Patna 160
Hindu Adoptions and Maintenance Act, 1956 — Section 5Hindu Succession Act, 1956 — Section 14, 14(1)
High Courts29 Sept 1964Dismissed
Debendra Prasad Srivastava Vs The State of Bihar and Others
Patna High Court · AIR 1965 Patna 186
Bihar and Orissa Subordinate Services (Discipline and Appeal) Rules, 1935 — Rule 2Bihar Pension Rules, 1950 — Rule 132Bihar Service Code, 1952 — Rule 74
High Courts29 Sept 1964Dismissed
Chandrabali Shah Vs Pritam Singh
Patna High Court · AIR 1965 Patna 211
Specific Relief Act, 1877 — Section 24
High Courts21 Sept 1964Dismissed
Ganga Ram Vs Ram Lachan Singh and Others
Patna High Court · AIR 1965 Patna 205
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 9 Rule 13Registration Act, 1908 — Section 75, 77, 77(1), 77(2)
High Courts21 Sept 1964Dismissed
Tunu Khan Vs Union of India (UOI)
Patna High Court · AIR 1965 Patna 367
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 73
High Courts17 Sept 1964
Ishwar Prasad Vs Sagarmal Kejriwal and Others
Patna High Court · (1965) CriLJ 840
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 113, 114, 117
High Courts16 Sept 1964Dismissed
Abdul Hamid Sadiq Vs Bibi Ashrafunnissa
Patna High Court · AIR 1965 Patna 344 : (1965) CriLJ 236
Criminal Procedure Code, 1898 (CrPC) — Section 344, 488, 488(8)
High Courts15 Sept 1964Dismissed
Ramswarup Singh and Others Vs The Sub-divisional Officer and Others
Patna High Court · AIR 1965 Patna 124
Bihar High Schools (Control and Regulation of Administration) Act, 1960 — Section 5(1)Constitution of India, 1950 — Article 141, 245
High Courts15 Sept 1964Allowed
Jugal Kishore Bhadani Vs Union of India (UOI)
Patna High Court · AIR 1965 Patna 196
Civil Procedure Code, 1908 (CPC) — Section 100Railways Act, 1890 — Section 72
High Courts14 Sept 1964Dismissed
Satya Narain Mishra Vs The State
Patna High Court · AIR 1965 Patna 364 : (1965) CriLJ 394
Penal Code, 1860 (IPC) — Section 466, 471
High Courts14 Sept 1964Dismissed
Abdul Rahim Vs Md. Azimuddin
Patna High Court · AIR 1965 Patna 156
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, Order 41 Rule 1, Order 6 Rule 6, Order 8 Rule 7Transfer of Property Act, 1882 — Section 111
High Courts09 Sept 1964Allowed
Hardeo Mahto Vs Abdul Aziz and Others
Patna High Court · AIR 1965 Patna 132
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 28, 107(1)
High Courts09 Sept 1964Dismissed
Ramrudhar Singh Vs Dileshwar Singh and Others
Patna High Court · AIR 1965 Patna 117
Bihar and Orissa General Clauses Act, 1917 — Section 15(2)Bihar Land Reforms Act, 1950 — Section 2, 6, 6(1)
High Courts07 Sept 1964
State Vs Chuni Lal Begani
Patna High Court · AIR 1965 Patna 103 : (1965) CriLJ 327
Criminal Procedure Code, 1898 (CrPC) — Section 179
High Courts07 Sept 1964Allowed
Moulvi Mahto and Others Vs Dwarka Mahto
Patna High Court · AIR 1965 Patna 133
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts04 Sept 1964Allowed
Nityanath Jha and Another Vs The State and Another
Patna High Court · AIR 1965 Patna 154 : (1965) CriLJ 464
Criminal Procedure Code, 1898 (CrPC) — Section 17(1), 195(1), 195(5)Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176