High Courts21 Dec 1964
Jagdeo Singh and Others Vs Shivadeni Singh and Others
Patna High Court · AIR 1965 Patna 351
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,202 of 2,660
High Courts18 Dec 1964
Patna Municipal Corporation Vs Kailash Behari Sinha and Another
Patna High Court · AIR 1965 Patna 288
Bihar and Orissa Municipal Act, 1922 — Section 105, 116(1), 98(1), 98(2)Easements Act, 1882 — Section 52, 53, 54, 55, 56Transfer of Property Act, 1882 — Section 105
High Courts18 Dec 1964Dismissed
Harkhit Singh Vs Mt. Ramrati Devi
Patna High Court · AIR 1965 Patna 295
Evidence Act, 1872 — Section 101, 102, 103, 104, 67
High Courts18 Dec 1964Allowed
Rampadarath Thakur Vs Hari Narain Prasad and Another
Patna High Court · AIR 1965 Patna 224
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 7Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts17 Dec 1964Dismissed
Vidyasagar Singh Vs Krishna Ballabha Sahay and Others
Patna High Court · AIR 1965 Patna 321
Bihar Executive Business Rules, 1952 — Rule 12, 13, 28(6), 8Constitution of India, 1950 — Article 163(3), 166(2), 166(3), 171(3), 171(5)
High Courts17 Dec 1964Allowed
Umakant Singh and Others Vs Binda Choudhary and Others
Patna High Court · AIR 1965 Patna 459
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 5Constitution of India, 1950 — Article 226
High Courts17 Dec 1964Dismissed
Upendra Nath Pathak and Others Vs Sarju Mali and Others
Patna High Court · AIR 1965 Patna 260
High Courts15 Dec 1964
Abdul Sayeed Khan and Others Vs Jagarnath Nonia and Another
Patna High Court · (1967) CriLJ 1243
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 435, 439
High Courts15 Dec 1964Dismissed
Lal Kumari Devi and Others Vs Fulmati Kuer and Others
Patna High Court · AIR 1965 Patna 296
Succession Act, 1925 — Section 214(1)
High Courts14 Dec 1964
The Sitamarhi Central Co-operative Bank Ltd. Vs Thakur Jugal Kishore Sinha
Patna High Court · AIR 1965 Patna 227 : (1965) CriLJ 748
Constitution of India, 1950 — Article 227Contempt of Courts Act, 1971 — Section 3, 4
High Courts09 Dec 1964Allowed
Pravash Chandra Kar Vs Premchand Sahukar
Patna High Court · AIR 1965 Patna 219
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 4Provincial Small Cause Courts Act, 1887 — Section 25
High Courts08 Dec 1964Dismissed
Ram Chandra Prasad Sahi and Others Vs State of Bihar and Others
Patna High Court · AIR 1965 Patna 250
Bihar Panchayat Election Rules, 1959 — Rule 24, 3Bihar Panchayat Raj Act, 1947 — Section 84BConstitution of India, 1950 — Article 226
High Courts07 Dec 1964Dismissed
Enayatullah Khan Vs Jalan Trading Co. and Another
Patna High Court · AIR 1965 Patna 214
Contract Act, 1872 — Section 74
High Courts04 Dec 1964Allowed
Ram Narain Vs Union of India(UOI) and Another
Patna High Court · AIR 1965 Patna 374
Constitution of India, 1950 — Article 311(2)Patna High Court Rules, 1916 — Rule 1
High Courts04 Dec 1964Allowed
Muhammad Pearuddin Vs Deputy Minister (Transport), Government of Bihar and Others
Patna High Court · AIR 1965 Patna 320
Central Motor Vehicles Rules, 1989 — Rule 80Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts03 Dec 1964Dismissed
Julumdhari Rai and Others Vs Debi Rai and Others
Patna High Court · AIR 1965 Patna 279
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 22 Rule 10, Order 22 Rule 3, Order 6 Rule 2, Order 6 Rule 4Registration Act, 1908 — Section 28Transfer of Property Act, 1882 — Section 105
High Courts02 Dec 1964Dismissed
Kapildeo Vs The State of Bihar and Others
Patna High Court · AIR 1965 Patna 209 : (1965) CriLJ 583
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 491(1), 491(2)Defence of India Rules, 1962 — Rule 30(1)
High Courts02 Dec 1964Dismissed
Rambilas Mahto and Others Vs Babu Durga Bijai Prasad Singh and Others
Patna High Court · AIR 1965 Patna 239
Arbitration Act, 1940 — Section 14, 14(2), 17, 32, 33Civil Procedure Code, 1908 (CPC) — Section 151Limitation (Amendment) Act, 1963 — Article 119
High Courts01 Dec 1964Dismissed
Dr. S.K. Sinha Vs Patna University and Others
Patna High Court · AIR 1965 Patna 253
Constitution of India, 1950 — Article 226Patna University Act, 1951 — Section 51(1)Patna University Act, 1962 — Section 15(5), 26(4), 9(4)
High Courts30 Nov 1964
Krishna Singh and Another Vs The State of Bihar and Others
Patna High Court · (1967) CriLJ 1118
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 131, 151