COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,200 of 2,660

High Courts30 Mar 1965Dismissed

The State of Bihar Vs Ghulam Sarwar and Another

Patna High Court · AIR 1965 Patna 393 : (1965) CriLJ 401

Constitution of India, 1950 — Article 166Criminal Procedure Code, 1898 (CrPC) — Section 196Evidence Act, 1872 — Section 47, 74(1)

High Courts30 Mar 1965Dismissed

Rampeare Singh and Another Vs Sm. Ramkali Devi and Others

Patna High Court · AIR 1967 Patna 186

Registration Act, 1908 — Section 17(1), 2, 49

High Courts30 Mar 1965Dismissed

Bikramajit Singh Vs State of Bihar and Others

Patna High Court · AIR 1966 Patna 96

Motor Vehicles Act, 1939 — Section 46, 64A

High Courts29 Mar 1965Dismissed

Indian Copper Corporation Ltd. and Others Vs State of Bihar and Others

Patna High Court · AIR 1966 Patna 54 : (1966) 18 STC 181

Bihar Sales Tax Act, 1959 — Section 20AConstitution of India, 1950 — Article 19(1), 226, 245, 254Contract Act, 1872 — Section 72

High Courts26 Mar 1965Allowed

Dudul Ahir and Others Vs Md. Macki and Others

Patna High Court · AIR 1965 Patna 510

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, Order 41 Rule 33, Order 41 Rule 4

High Courts23 Mar 1965Allowed

Awadhesh Prasad Vs Tarkeshwar Singh and Others

Patna High Court · AIR 1966 Patna 23

Bihar Panchayat Election Rules, 1959 — Rule 5(1)Bihar Panchayat Raj Act, 1947 — Section 4Constitution of India, 1950 — Article 226

High Courts23 Mar 1965Dismissed

Employers in relation to the South Kujama Colliery Vs Presiding Officer, Central Government, Industrial Tribunal and Another

Patna High Court · AIR 1965 Patna 386 : (1967) 2 LLJ 193

Industrial Disputes Act, 1947 — Section 10, 15, 2

High Courts23 Mar 1965Allowed

Ram Charitar Lal Gupta Vs The State of Bihar and Others

Patna High Court · AIR 1967 Patna 183

Constitution of India, 1950 — Article 226

High Courts16 Mar 1965Dismissed

Shri Prafulla Chandra Sinha and Others Vs Chotanagpur Banking Association Ltd.

Patna High Court · AIR 1965 Patna 502 : (1966) 36 CompCas 845

Banking Companies Act, 1949 — Section 38, 38(1), 45NCompanies Act, 1956 — Section 434Evidence Act, 1872 — Section 115

High Courts16 Mar 1965Dismissed

Prafulla Chandra Sinha and Others Vs Chotanagpur Banking Association Ltd.

Patna High Court · AIR 1965 Patna 502 : (1966) 36 CompCas 845

Banking Companies Act, 1949 — Section 37, 38, 38(3)Companies Act, 1956 — Section 433, 434(1)

High Courts09 Mar 1965Allowed

Ramkishun Mahton and Others Vs Smt. Nero Devi and Others

Patna High Court · AIR 1965 Patna 486

Court Fees Act, 1870 — Article 17, 7

High Courts26 Feb 1965Dismissed

Satyadeo Prasad Vs Smt. Chanderjoti Debi and Others

Patna High Court · AIR 1966 Patna 110

Evidence Act, 1872 — Section 101, 103, 111, 13, 21Transfer of Property Act, 1882 — Section 41Trusts Act, 1882 — Section 80, 81, 82

High Courts26 Feb 1965Dismissed

Mohammad Elias Vs Ardhendu Mishra and Another

Patna High Court · AIR 1966 Patna 25

Bihar Motor Vehicles Taxation Act, 1994 — Section 134(2), 47(1), 47(3), 48, 57(3)

High Courts24 Feb 1965Dismissed

Shah Mohammad Habib Sajjada Nasin Vs Moulvi Manzoor Ali and Another

Patna High Court · AIR 1966 Patna 45

Bihar Tenancy Act, 1885 — Section 20, 21, 3(2), 5(3)

High Courts23 Feb 1965Allowed

Mazhar Ali Vs Hakimuddin and Others

Patna High Court · AIR 1965 Patna 489

Bihar Tenancy Act, 1885 — Section 21AEvidence Act, 1872 — Section 57(1)

High Courts17 Feb 1965Dismissed

Union of India (UOI) Vs Satyabati and Others

Patna High Court · AIR 1966 Patna 130

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 33 Rule 5, Order 33 Rule 8Fatal Accidents Act, 1855 — Section 1A, 2, 3Workmens Compensation Act, 1923 — Section 3

High Courts17 Feb 1965Dismissed

Smt. Talkeshwari Devi Vs Ram Ran Bikat Prasad Singh and Another

Patna High Court · AIR 1966 Patna 40

Succession Act, 1925 — Section 124, 131, 131(1), 23Transfer of Property Act, 1882 — Section 28

High Courts16 Feb 1965Dismissed

Smt. Asho Devi Vs Dukhi Sao and Others

Patna High Court · AIR 1965 Patna 472

Civil Procedure Code, 1859 — Section 372Civil Procedure Code, 1908 (CPC) — Section 100, 101, 108, 117, 4(1)

High Courts10 Feb 1965

Saligram Marwari and Others Vs Ayodhya Prasad Musaddilal and Another

Patna High Court · AIR 1966 Patna 61

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33, 107Contract Act, 1872 — Section 191, 194

High Courts10 Feb 1965Allowed

New Asiatic Insurance Co. Ltd. Vs Bihar State Co-operative Bank Ltd.

Patna High Court · AIR 1966 Patna 69 : (1967) 37 CompCas 30

Contract Act, 1872 — Section 28