High Courts10 Feb 1965
Parichhit Singh Vs Deoki Singh and Others
Patna High Court · AIR 1965 Patna 482
Bihar Tenancy Act, 1885 — Section 158BCivil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 24Limitation Act, 1908 — Article 166, 181
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,201 of 2,660
High Courts02 Feb 1965Dismissed
Lakshmi Narain Ram Narain Vs Union of India (UOI) and Others
Patna High Court · AIR 1966 Patna 19
Evidence Act, 1872 — Section 114Limitation Act, 1908 — Article 30, 31, 48Railways Act, 1890 — Section 74D , 77
High Courts30 Jan 1965Dismissed
Ram Narayan Pandey and Others Vs Kedar Nath Tewari and Others
Patna High Court · AIR 1965 Patna 463
Evidence Act, 1872 — Section 91, 92
High Courts30 Jan 1965Dismissed
Ramkrishna Singh Vs Mahadei Haluai and Another
Patna High Court · AIR 1965 Patna 467
Transfer of Property Act, 1882 — Section 107, 3, 53A
High Courts30 Jan 1965Dismissed
Anisur Rahman and Others Vs Sheikh Abul Hayat
Patna High Court · AIR 1965 Patna 390
Limitation Act, 1908 — Article 134B, 144
High Courts25 Jan 1965Dismissed
Phul Kumari Vs Sheodahin Tiwary and Another
Patna High Court · AIR 1965 Patna 507 : (1965) CriLJ 798
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 441, 448
High Courts21 Jan 1965Dismissed
Ishari Ram Paneri Vs Ganga Bhagat and Others
Patna High Court · AIR 1965 Patna 509
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, 11, 115
High Courts21 Jan 1965Dismissed
Jadunandan Singh and Others Vs Baldeo Singh and Others
Patna High Court · AIR 1965 Patna 384
Civil Procedure Code, 1908 (CPC) — Section 66, 66(1)Trusts Act, 1882 — Section 82, 88
High Courts18 Jan 1965Allowed
Nitya Nand Pathak Vs Patiram Bari and Others
Patna High Court · AIR 1965 Patna 466
Easements Act, 1882 — Section 15
High Courts15 Jan 1965
Jogeshwar Mahton and Others Vs Uchit Mahton and Others
Patna High Court · AIR 1965 Patna 469 : (1965) CriLJ 664
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts14 Jan 1965Dismissed
Ram Bali Singh and Another Vs Lakshmi Kuar and Others
Patna High Court · AIR 1965 Patna 358
High Courts11 Jan 1965Dismissed
Bibi Khairun Nisa Vs The State of Bihar and Others
Patna High Court · AIR 1965 Patna 382
Bihar Tenancy Act, 1885 — Section 103, 103A(2)Civil Procedure Code, 1908 (CPC) — Section 115Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 3
High Courts07 Jan 1965Allowed
Union of India(UOI) Vs Sk. Abdul Majeed
Patna High Court · AIR 1965 Patna 373
Limitation Act, 1908 — Article 31
High Courts07 Jan 1965
R.K. Singh and Another Vs Jagarnath Bhagat
Patna High Court · (1966) CriLJ 230
Criminal Procedure Code, 1898 (CrPC) — Section 197, 54, 55Penal Code, 1860 (IPC) — Section 342
High Courts05 Jan 1965Dismissed
Sawalia Behari Lall Verma Vs Tribikram Deo Narain Singh and Others
Patna High Court · AIR 1965 Patna 378
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8Representation of the People Act, 1951 — Section 90(1), 92
High Courts23 Dec 1964Dismissed
Jildar Ram Vs Gouri Shankar Pandey and Another
Patna High Court · AIR 1965 Patna 449
Conduct of Elections Rules, 1961 — Rule 56, 56(2), 57, 93Evidence Act, 1872 — Section 74Representation of the People Act, 1951 — Section 100(1), 101, 37, 82, 83
High Courts23 Dec 1964Dismissed
Ashiq Hasan Khan and Others Vs Sub Divisional Officer and Others
Patna High Court · AIR 1965 Patna 446
Bihar Panchayat Election Rules, 1959 — Rule 2
High Courts23 Dec 1964Allowed
Nanda Kishore Sharma Vs State of Bihar and Another
Patna High Court · AIR 1965 Patna 372
Constitution of India, 1950 — Article 15(1), 29(2)
High Courts22 Dec 1964Allowed
Sushil Kumar Choudhary Vs State of Bihar and Another
Patna High Court · AIR 1966 Patna 227
Bihar Service Code, 1952 — Rule 73Constitution of India, 1950 — Article 309
High Courts22 Dec 1964Dismissed
Ali Ahmad Vs K. Pati
Patna High Court · AIR 1965 Patna 371
Constitution of India, 1950 — Article 5