High Courts08 Apr 1964Dismissed
Satruhan Jha and Others Vs The State
Patna High Court · AIR 1964 Patna 445 : (1964) CriLJ 438
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(3)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,208 of 2,660
High Courts07 Apr 1964Dismissed
Jainarayan Sah and Another Vs Mt. Surat Kuer and thereafter Mt. Radhika Devi and Others
Patna High Court · AIR 1964 Patna 482
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Apr 1964Allowed
Sheo Kumar Dubey Vs Tribhuwan Rai Mukhtear and Another
Patna High Court · AIR 1965 Patna 25 : (1965) CriLJ 69
Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(4), 145(9)
High Courts06 Apr 1964Dismissed
Mangal Mahton Vs Behari Mahton and Others
Patna High Court · AIR 1964 Patna 483
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2, Order 43 Rule 1, 151
High Courts31 Mar 1964Allowed
Prahlad Rai Tulsian Vs Kumar Daulat Singh and Others
Patna High Court · AIR 1964 Patna 514
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1908 — Article 182(2), 182(5)
High Courts31 Mar 1964
Ram Deyal Singh Vs Mt. Indrasan Kuer and Others
Patna High Court · AIR 1964 Patna 452
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100, 11
High Courts26 Mar 1964Allowed
Union of India(UOI) Vs Nageshwar Prasad
Patna High Court · AIR 1964 Patna 373
Civil Procedure Code, 1890 — Section 80Limitation Act, 1908 — Article 31, 19Railways Act, 1890 — Section 77
High Courts26 Mar 1964
Narayan Bikram Shah Vs Kedar Pandey
Patna High Court · AIR 1964 Patna 417
Constitution of India, 1950 — Article 5Registration of Electors Rules, 1960 — Rule 20, 23, 23(4)Representation of the People Act, 1951 — Section 100(1), 101
High Courts26 Mar 1964Allowed
Beharilal Vs Md. Qurban and Others
Patna High Court · AIR 1964 Patna 372
Limitation Act, 1908 — Article 115, 21, 22, 86
High Courts24 Mar 1964
Mahabit Mallah and Another Vs Sone Valley Portland Cement Co. Ltd. and Another
Patna High Court · AIR 1965 Patna 297 : (1964) 9 FLR 181
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(2), 33A
High Courts16 Mar 1964Allowed
Satdeo Narain and Others Vs Union of India (UOI) and Others
Patna High Court · AIR 1964 Patna 521
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9Provincial Insolvency Act, 1920 — Section 10(1), 10(2), 24, 24(1), 24(2)
High Courts12 Mar 1964Allowed
The Union of India (UOI) Vs Nawab Pandey and Others
Patna High Court · AIR 1964 Patna 383
Railways Act, 1890 — Section 77, 80
High Courts10 Mar 1964Dismissed
Narayan Dutt Choubey and Another Vs Hardeo Choubey and Others
Patna High Court · AIR 1965 Patna 73
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 107
High Courts10 Mar 1964Dismissed
Rameshwar Lal Vs Mangi Lal
Patna High Court · AIR 1964 Patna 374
Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts10 Mar 1964Dismissed
Hindustan General Electrical Corporation Ltd. Vs The State of Bihar and Others
Patna High Court · AIR 1964 Patna 379 : (1965) 2 LLJ 97
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 33(2)
High Courts09 Mar 1964
The State Vs Ramyas Thakur
Patna High Court · AIR 1964 Patna 416 : (1964) CriLJ 331
Bihar and Orissa Excise Act, 1915 — Section 70, 85(1), 86, 86Criminal Procedure Code, 1898 (CrPC) — Section 5(2), 51, 523, 523(1), 550
High Courts04 Mar 1964Dismissed
Harihar Bhagat Vs Mossfir Pathak and Others
Patna High Court · AIR 1966 Patna 268
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Mar 1964Allowed
Pir Mohammad and Another Vs Abdul Majid and Others
Patna High Court · AIR 1964 Patna 376
Bihar Land Reforms Act, 1950 — Section 2, 5, 5(1)
High Courts02 Mar 1964Dismissed
Md. Hanif and Others Vs Chamari Sao and Others
Patna High Court · AIR 1965 Patna 328
Bihar Land Reforms Act, 1950 — Section 4
High Courts25 Feb 1964
Abdur Rahman Vs The State
Patna High Court · (1964) CriLJ 327
Constitution of India, 1950 — Article 6, 7Foreigners Act, 1946 — Section 14