High Courts13 Feb 1969Allowed
Mangal Mahto Vs Bihari Mahto and Others
Patna High Court · (1969) PLJR 226
Civil Procedure Code, 1908 (CPC) — Section 151, 47Limitation Act, 1963 — Section 31(a)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,160 of 2,660
High Courts13 Feb 1969Dismissed
Laljee Ram Bhagat Vs Nand Lal Singh and Others
Patna High Court · (1969) 17 BLJR 740
Constitution of India, 1950 — Article 226
High Courts13 Feb 1969Dismissed
Baleshwar Mandal and Others Vs Uchit Lal Jha and Others
Patna High Court · AIR 1970 Patna 131
Trusts Act, 1882 — Section 90
High Courts12 Feb 1969
D.S. Bhoria and Another Vs N. Singh
Patna High Court · (1970) CriLJ 642 : (1969) PLJR 234
Penal Code, 1860 (IPC) — Section 323, 500, 504Railway Protection Force Act, 1957 — Section 11, 12, 15, 20
High Courts12 Feb 1969Dismissed
Dr. Vijay Narayan Singh Vs Vice Chancellor, Patna University and Others
Patna High Court · AIR 1970 Patna 79
Constitution of India, 1950 — Article 226Patna University (Amendment) Act, 1961 — Section 2, 2(4), 52Patna University Act, 1951 — Section 10(12), 50, 9(4)
High Courts12 Feb 1969Allowed
Bageshwar Misser Vs Mt. Khandari Kuer and the State
Patna High Court · AIR 1970 Patna 20 : (1969) 2 PLJR 360
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 420
High Courts11 Feb 1969Allowed
Rewati Raman Sharma Vs Jamshedpur Notified Area Committee
Patna High Court · AIR 1970 Patna 104 : (1969) 17 BLJR 585 : (1970) CriLJ 583
Criminal Procedure Code, 1898 (CrPC) — Section 423Prevention of Food Adulteration Act, 1954 — Section 10, 16(1)
High Courts11 Feb 1969Allowed
Matanhella Brothers and Others Vs Shri Mahabir Industries Pvt. Ltd.
Patna High Court · AIR 1970 Patna 91
Civil Procedure Code, 1908 (CPC) — Section 20, 21Contract Act, 1872 — Section 2, 73
High Courts11 Feb 1969Dismissed
Sahdeo Tanti Vs Bipti Pasin and Another
Patna High Court · AIR 1969 Patna 415 : (1969) CriLJ 1527
Criminal Procedure Code, 1898 (CrPC) — Section 369Evidence Act, 1872 — Section 154, 5
High Courts11 Feb 1969Dismissed
Rupdeo Singh Vs Natha Singh and Others
Patna High Court · AIR 1970 Patna 134 : (1970) CriLJ 724
Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(1), 112, 113, 114
High Courts10 Feb 1969Dismissed
State of Bihar Vs Sri Ganesh Pd. Dubey and The Bihar State Public Service Commission The Bihar State Public Service Commission Vs Sri Ganesh Pd. Dubey and Another
Patna High Court · (1969) PLJR 177
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 112(c), 151, 80Constitution of India, 1950 — Article 166, 166(1), 227, 311, 311(2)
High Courts10 Feb 1969
Mangru Munda and Others Vs Sarwan Baraik
Patna High Court · (1969) 17 BLJR 881
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts10 Feb 1969Allowed
Pandu Ho Vs Lomba Ho @ Sambo Ho and Another
Patna High Court · (1969) 17 BLJR 892
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts10 Feb 1969Dismissed
State of Bihar Vs Bihar State Public Service Commission Ganesh Prasad Dube Vs State of Bihar
Patna High Court · (1969) 17 BLJR 482
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 80Constitution of India, 1950 — Article 166, 227, 311, 320
High Courts10 Feb 1969Dismissed
Batukdhari Pd. Singh @ Nunu Babu and Binote Pd. Singh Vs Matukdhari Pd. Singh
Patna High Court · (1969) PLJR 359
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 145
High Courts07 Feb 1969Dismissed
Mahendra Prasad Singh and Others Vs State of Bihar and Another
Patna High Court · AIR 1970 Patna 102 : (1970) CriLJ 484
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 195(1)Penal Code, 1860 (IPC) — Section 188, 379
High Courts06 Feb 1969Dismissed
Indrasan Kuer Vs Sia Ram Pandey and Others
Patna High Court · (1969) 17 BLJR 539 : (1969) PLJR 356
Penal Code, 1860 (IPC) — Section 323, 342, 352, 380, 383
High Courts06 Feb 1969
Deonandan Singh and Others Vs State of Bihar and Others
Patna High Court · (1969) 17 BLJR 762
Constitution of India, 1950 — Article 226, 227
High Courts06 Feb 1969
Most. Indrasana Kuer Vs Sia Ram Pandey and Others
Patna High Court · (1970) CriLJ 647
Penal Code, 1860 (IPC) — Section 323, 342, 352, 380, 383
High Courts06 Feb 1969Dismissed
Pabitar Singh Vs State of Bihar
Patna High Court · (1969) 17 BLJR 845
Arms Act, 1959 — Section 10, 11, 12, 20, 22