COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,159 of 2,660

High Courts14 Mar 1969Allowed

Ramnik Lal Kothari Vs Government of India, Ministry of Steel Mines and Metals (Department of Mines and Metals) and Others

Patna High Court · AIR 1970 Patna 189 : (1969) 17 BLJR 685

Mineral Concession Rules, 1960 — Rule 54, 55(3), 55(4)Mines and Minerals (Development and Regulation) Act, 1957 — Section 30, 5(2)

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High Courts14 Mar 1969

Commissioner of Income Tax Vs Sahu Jain Ltd.

Patna High Court · (1970) 76 ITR 628

Income Tax Act, 1922 — Section 23A

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High Courts14 Mar 1969Allowed

Ram Lakhan Pandey Vs State of Bihar

Patna High Court · (1969) 17 BLJR 707 : (1969) PLJR 646

Evidence Act, 1872 — Section 25, 28Penal Code, 1860 (IPC) — Section 410, 411Police Act, 1861 — Section 1, 2

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High Courts13 Mar 1969Dismissed

Ramtiha Singh and Others Vs State of Bihar and Others

Patna High Court · (1969) 17 BLJR 615

Constitution of India, 1950 — Article 226

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High Courts12 Mar 1969Allowed

Ram Krishnalal Sahu Vs Ram Chandra Singh and Others

Patna High Court · (1969) 17 BLJR 621

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145

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High Courts12 Mar 1969Dismissed

Sheikh Mohammad Umar Vs Baidyanath Giri and Others

Patna High Court · (1969) 17 BLJR 542

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 16(3)(1), 37

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High Courts11 Mar 1969

Thakur Das and Another Vs Regional Provident Fund Commissioner and Others

Patna High Court · (1969) 17 BLJR 530 : (1970) 1 LLJ 315

Constitution of India, 1950 — Article 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 2, 7A

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High Courts11 Mar 1969

Brajeshwar Sahay Vs K.K. Sinha and Others

Patna High Court · (1970) CriLJ 939

Penal Code, 1860 (IPC) — Section 147, 307, 323, 34, 448

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High Courts27 Feb 1969Allowed

State Vs Prabhu Sahay Kharia and Others

Patna High Court · (1969) 17 BLJR 578 : (1969) PLJR 364

Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 302, 34

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High Courts27 Feb 1969

Tunki Singh and Others Vs State of Bihar

Patna High Court · (1969) 17 BLJR 804 : (1969) PLJR 230

Penal Code, 1860 (IPC) — Section 186, 353

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High Courts26 Feb 1969Allowed

Dehri Rohtas Light Rly. Co. Ltd. Vs Union of India (UOI) and Another

Patna High Court · AIR 1970 Patna 109

Constitution of India, 1950 — Article 14, 226, 245Environment (Protection) Act, 1986 — Section 29Railways Act, 1890 — Section 27A, 28, 29, 41, 42

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High Courts26 Feb 1969Dismissed

Tribeni Mishra and Others Vs Rampujan Mishra and Others

Patna High Court · AIR 1970 Patna 13

Evidence Act, 1872 — Section 101, 102, 103, 104, 114Limitation Act, 1908 — Article 95

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High Courts26 Feb 1969Allowed

Phulena Prasad Vs Jagdish Choudhary and Others

Patna High Court · (1969) 17 BLJR 569 : (1969) PLJR 418

Constitution of India, 1950 — Article 226, 227

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High Courts26 Feb 1969

Elphinstone Picture Palace Vs Union of India (UOI) and Another

Patna High Court · (1969) 74 ITR 115 : (1969) PLJR 299

Income Tax Act, 1961 — Section 147, 148

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High Courts24 Feb 1969Allowed

Balkishun Sao and Others Vs Munno Khan

Patna High Court · AIR 1970 Patna 107 : (1969) 17 BLJR 479 : (1970) CriLJ 586

Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 439

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High Courts23 Feb 1969Dismissed

Damodar Prasad Singh Vs Baijnath Singh and Others

Patna High Court · (1969) PLJR 147

Penal Code, 1860 (IPC) — Section 147, 193, 323

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High Courts20 Feb 1969Dismissed

Narain Das Vs Banarsi Lal and Others

Patna High Court · AIR 1970 Patna 50 : (1969) 17 BLJR 749

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, 100, 11Limitation Act, 1908 — Section 14, 14(1)

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High Courts19 Feb 1969Dismissed

Tengari Koeri @ Motilal and Others Vs Jhagru Koeri and Others

Patna High Court · (1969) 17 BLJR 890

Civil Procedure Code, 1908 (CPC) — Section 115, 2Limitation Act, 1963 — Section 5

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High Courts18 Feb 1969Dismissed

Thakur Dayal Rai and Others Vs Bishundeo Rai and Others

Patna High Court · AIR 1970 Patna 100

Limitation Act, 1908 — Article 142, 144

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High Courts17 Feb 1969Dismissed

Puranmasi Khojawar and Others Vs The State of Bihar

Patna High Court · (1969) 17 BLJR 534

Penal Code, 1860 (IPC) — Section 147, 225, 353

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