High Courts09 Apr 1969Dismissed
Mahendra Das and Others Vs State
Patna High Court · (1969) 17 BLJR 897 : (1969) PLJR 482
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,158 of 2,660
High Courts09 Apr 1969
Dinesh Thakur Vs State of Bihar
Patna High Court · (1970) CriLJ 1199
Penal Code, 1860 (IPC) — Section 441, 442, 447, 451, 457
High Courts08 Apr 1969
Jamuna Prasad and Others Vs Bisheshwar Sah and Others
Patna High Court · AIR 1971 Patna 21 : (1971) CriLJ 231
Criminal Procedure Code, 1898 (CrPC) — Section 146, 439
High Courts07 Apr 1969Dismissed
K.C. Thomas Vs R.L. Gadeock and Another
Patna High Court · AIR 1970 Patna 163 : (1969) 17 BLJR 942 : (1970) 1 LLJ 599 : (1969) 2 PLJR 438
Constitution of India, 1950 — Article 226, 311Societies Registration Act, 1860 — Section 3, 6, 8
High Courts07 Apr 1969
Surya Vijoy Singh and Another Vs The State of Bihar and Others
Patna High Court · AIR 1970 Patna 213 : (1969) 17 BLJR 1066
Bihar Town Planning and Improvement Trust Act, 1951 — Section 32
High Courts07 Apr 1969Dismissed
Mahanth Sukhdeo Giri and Another Vs Sri Kapildeo Singh and Others
Patna High Court · (1969) 17 BLJR 1058
COMPANIES ACT, 1956 — Section 235, 237Constitution of India, 1950 — Article 226, 227
High Courts03 Apr 1969Dismissed
Kirti Bhushan Singh Vs State of Bihar and Others
Patna High Court · (1969) 17 BLJR 1006 : (1970) 1 LLJ 603 : (1969) PLJR 288
Constitution of India, 1950 — Article 311
High Courts02 Apr 1969Dismissed
K.C. Verma and Others Vs Managing Director, Bokaro Steel Ltd. and Another
Patna High Court · AIR 1971 Patna 137 : (1971) 41 CompCas 826 : (1969) PLJR 476
Constitution of India, 1950 — Article 12, 16
High Courts02 Apr 1969Dismissed
Dr. Ram Niranjan Tripathy Vs Chancellor, Patna University and Others
Patna High Court · (1969) 17 BLJR 694
Constitution of India, 1950 — Article 320
High Courts01 Apr 1969Allowed
Ramzan Mian and Others Vs Executive Engineer, P.W.D. and Others
Patna High Court · (1969) 17 BLJR 1010 : (1969) PLJR 241
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 188
High Courts01 Apr 1969
Union of India (UOI) Vs Basudeo Narain
Patna High Court · (1969) 17 BLJR 947
Specific Relief Act, 1963 — Section 42
High Courts01 Apr 1969Dismissed
Ram Prasad Singh and Another Vs State of Bihar
Patna High Court · (1969) 17 BLJR 472
Penal Code, 1860 (IPC) — Section 143, 342, 379, 427, 447
High Courts31 Mar 1969Allowed
Bishwanath Kedia and Others Vs State of Bihar and Others
Patna High Court · AIR 1971 Patna 281 : (1969) 17 BLJR 962
Bihar Land Reforms Act, 1950 — Section 4, 4A
High Courts26 Mar 1969Allowed
Ganesh Prasad Vs Jugeshwar Tewari and Others
Patna High Court · (1969) PLJR 284
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 12, 16(3), 16(3)(i), 2, 2(f)Constitution of India, 1950 — Article 226
High Courts21 Mar 1969Dismissed
Ripumadhusudan Prasad Singh Vs Rama Shankar Prasad Singh and Others
Patna High Court · AIR 1970 Patna 138 : (1969) 17 BLJR 544 : (1969) 2 PLJR 348
Evidence Act, 1872 — Section 41Provincial Insolvency Act, 1920 — Section 4(2)
High Courts21 Mar 1969Allowed
The Motipur Sugar Factory (Pvt.) Ltd. Vs Shri Rikhdeo Pd. and Others
Patna High Court · (1969) PLJR 270
Bihar Shops and Establishments Act, 1953 — Section 26(2)Constitution of India, 1950 — Article 227Factories Act, 1948 — Section 2, 2(1), 2(4), 2(6), 2(j)
High Courts20 Mar 1969Partly Allowed
Banarshi Lal Laroiya Vs Jatadhari Das and Another
Patna High Court · AIR 1971 Patna 110 : (1969) 17 BLJR 965 : (1969) PLJR 312
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Transfer of Property Act, 1882 — Section 106, 111
High Courts19 Mar 1969
Raja Bahadur Kamakshya Narain Singh Vs Income Tax Officer and Others
Patna High Court · (1969) 74 ITR 563
Income Tax Act, 1922 — Section 46(2), 46(7)
High Courts18 Mar 1969Dismissed
Mt. Azia and Others Vs Sukhai Biswas
Patna High Court · AIR 1970 Patna 136 : (1969) 17 BLJR 618
Bihar Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1(1)
High Courts14 Mar 1969Allowed
B.P. Sinha Vs Kumar Tara Prasad Singh and Others
Patna High Court · (1969) 17 BLJR 629