High Courts08 Jan 1969
Sadan Prasad Vs State of Bihar
Patna High Court · (1970) CriLJ 1323 : (1969) PLJR 257
Penal Code, 1860 (IPC) — Section 294Probation of Offenders Act, 1958 — Section 6
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,162 of 2,660
High Courts07 Jan 1969Dismissed
Paras Nath Prasad and Others Vs Surajdeo Prasad
Patna High Court · (1969) 17 BLJR 653
Criminal Procedure Code, 1898 (CrPC) — Section 107, 120(2)
High Courts04 Jan 1969Dismissed
Hansraj Bagracha and Others Vs State of Bihar and Others
Patna High Court · AIR 1970 Patna 59
Bihar Sales Tax Act, 1959 — Section 3A, 42, 46, 46(1), 5ABihar Sales Tax Rules, 1959 — Rule 31B, 8CCentral Sales Tax Act, 1956 — Section 15
High Courts04 Jan 1969Dismissed
Mani Sanyal, Lakhanlal and Others, Kuldip Singh and Others and Rajkumar Sing Vs Union of India(UOI) and Others
Patna High Court · (1969) 17 BLJR 253
Electricity (Supply) Act, 1948 — Section 46, 49
High Courts03 Jan 1969Dismissed
State of Bihar Vs Sheo Kumar Sinha
Patna High Court · AIR 1969 Patna 359 : (1969) 17 BLJR 299 : (1969) PLJR 132
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 11, Order 33 Rule 14, Order 33 Rule 8, 47Limitation Act, 1908 — Article 182
High Courts02 Jan 1969Dismissed
Sheikh Mianjan Mian Vs Rajballabh Singh and Others
Patna High Court · (1969) 17 BLJR 631 : (1969) PLJR 251
Penal Code, 1860 (IPC) — Section 307, 426, 504
High Courts02 Jan 1969Dismissed
Mt. Sharda Devi Vs Karamchand Thappar and Co. and Others
Patna High Court · AIR 1969 Patna 333
Civil Procedure Code, 1908 (CPC) — Section 11, 151, 47
High Courts20 Dec 1968
Ramkawal Upadhaya and Another Vs Dudhanath Pandey and Others
Patna High Court · AIR 1969 Patna 317 : (1969) CriLJ 1197
Criminal Procedure Code, 1898 (CrPC) — Section 145, 367, 439Evidence Act, 1872 — Section 13, 43
High Courts20 Dec 1968Dismissed
Tapeshwar Missir Vs Santokh Singh and Another
Patna High Court · AIR 1969 Patna 299 : (1969) PLJR 70
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 38 Rule 5, Order 38 Rule 7
High Courts20 Dec 1968Dismissed
Bhageran Thakur Vs Kewal Singh and Others
Patna High Court · (1969) PLJR 30
Constitution of India, 1950 — Article 15, 15(4), 154, 16, 19Hindu Succession Act, 1956 — Section 14
High Courts20 Dec 1968Dismissed
Ram Niranjan Das and Another Vs Loknath Mandal and Others
Patna High Court · AIR 1970 Patna 1 : (1969) 17 BLJR 176 : (1969) 2 PLJR 96
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Dec 1968Allowed
Kamdeo Jha Vs Chairman, Improvement Trust and Others
Patna High Court · (1969) 17 BLJR 558
Constitution of India, 1950 — Article 226, 227
High Courts19 Dec 1968Allowed
Badri Narayan Jha and Others, Omprakash Mandal and Others and Karu Prasad and Others Vs State Board of Technical Education and Others
Patna High Court · (1969) 17 BLJR 834
High Courts19 Dec 1968Allowed
Dharam Sonar and Others Vs Budhan Sonar, Subdivisional Magistrate and Lari Gram Cutchery
Patna High Court · (1969) PLJR 306
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 153, 426
High Courts18 Dec 1968Dismissed
Lachmi Mandal Vs Mosstt. Thakurwati and Others
Patna High Court · (1969) 17 BLJR 403
Constitution of India, 1950 — Article 226, 227
High Courts18 Dec 1968Dismissed
Ali Hassan Vs Kamla Prasad Sinha, Munsif Magistrate
Patna High Court · AIR 1969 Patna 323 : (1969) 17 BLJR 836 : (1969) CriLJ 1262 : (1969) PLJR 110
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 195, 476, 480, 482Penal Code, 1860 (IPC) — Section 228
High Courts17 Dec 1968Allowed
Saibalani Devi and Others Vs Dipti Bikash Bhaduri and Another
Patna High Court · AIR 1969 Patna 322
Arbitration Act, 1940 — Section 20Contract Act, 1872 — Section 2
High Courts16 Dec 1968Dismissed
Mohammad Qasim Ali Vs Ramesh Kiran and Others
Patna High Court · (1969) 17 BLJR 297
Constitution of India, 1950 — Article 226, 227
High Courts16 Dec 1968Allowed
Shyam Sunder Kuer Vs Jugal Kishore Singh Yadav
Patna High Court · (1969) 17 BLJR 537
General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
High Courts13 Dec 1968Allowed
Kamta Pandey Vs State of Bihar and Others
Patna High Court · AIR 1970 Patna 23 : (1969) 17 BLJR 405 : (1970) 1 LLJ 319
Constitution of India, 1950 — Article 311(2)