High Courts18 Apr 1970
Shivdhari Gope and Others Vs Anant Poddar and Others
Patna High Court · AIR 1971 Patna 121
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), 104(1), 47
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,150 of 2,660
High Courts16 Apr 1970
Gourishankar Ganeriwala and Others Vs State of Bihar and Others
Patna High Court · (1970) 04 PAT CK 0017
Chotanagpur Tenancy Act, 1908 — Section 83
High Courts16 Apr 1970
Babulal Ram Vs Special Officer Incharge Gaya Municipality and Another
Patna High Court · (1971) PLJR 202
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 18, 5, 7(1)(b), 8, 8(1)(b)
High Courts16 Apr 1970Allowed
Bindbashni Singh and Another Vs Smt. Sheorati Kuer and Another
Patna High Court · AIR 1971 Patna 104
Hindu Succession Act, 1956 — Section 14(1)
High Courts14 Apr 1970
Union of India Vs Tata Iron and Steel Ltd. and Another
Patna High Court · (1970) 04 PAT CK 0015
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 226Railways Act, 1890 — Section 77
High Courts12 Apr 1970Dismissed
Banarsi Singh and Others Vs Janardan Singh
Patna High Court · (1971) PLJR 396
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 117(3)
High Courts09 Apr 1970
Special Officer, Sasaram Municipality Vs Bhagwan Patwa
Patna High Court · (1970) 04 PAT CK 0022
Bihar Municipal (Amendment) Act, 1953 — Section 2Provincial Small Cause Courts Act, 1887 — Section 25
High Courts09 Apr 1970
Bhola Singh Vs Kedarnath Singh and Others
Patna High Court · (1970) 04 PAT CK 0019
Civil Procedure Code, 1908 (CPC) — Section 96Succession Act, 1925 — Section 299
High Courts06 Apr 1970
Chaturbhuj V. Arya Vs The Deputy Commissioner of Singhbhum and Others
Patna High Court · (1970) 04 PAT CK 0018
Constitution of India, 1950 — Article 244Scheduled Districts Act, 1874 — Section 7
High Courts02 Apr 1970
Dilo Sao Vs The State of Bihar
Patna High Court · (1971) CriLJ 1047 : (1970) 3 PLJR 474
Criminal Procedure Code, 1898 (CrPC) — Section 342Prevention of Food Adulteration Act, 1954 — Section 16, 2
High Courts20 Mar 1970Dismissed
Subhlal Gope and Another Vs State of Bihar
Patna High Court · AIR 1971 Patna 151 : (1971) CriLJ 630
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1898 (CrPC) — Section 209(2), 367, 369, 437, 561A
High Courts18 Mar 1970
Sureshwar Pratap Sahi and Others Vs Jogi Balak Dass
Patna High Court · (1970) 03 PAT CK 0012
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts18 Mar 1970Dismissed
Ramniklal Kothari and Another Vs Bhuneshwar Singh and Others
Patna High Court · AIR 1971 Patna 115 : (1971) CriLJ 623
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 146(1), 146(1A)
High Courts10 Mar 1970
Ramji Sharan Vs Krishna Chand Khanna
Patna High Court · (1970) 03 PAT CK 0009
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 12(1), 12(3), 2(3)
High Courts09 Mar 1970
Sk. Manzoor Vs The State of Bihar
Patna High Court · (1970) 03 PAT CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 288Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 436
High Courts05 Mar 1970
Tulshi Lal Sao and Lal Babu Sao Vs Union of India
Patna High Court · (1970) 03 PAT CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 342AEvidence Act, 1872 — Section 118Oaths Act, 1873 — Section 5
High Courts05 Mar 1970
Sudama Singh Vs The Board of Directors and Others
Patna High Court · (1970) 03 PAT CK 0001
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 48
High Courts04 Mar 1970
M/s. Basudeo Prasad Chiranji Lal Vs The State of Bihar
Patna High Court · (1970) 03 PAT CK 0013
Constitution of India, 1950 — Article 286(1)(a), 286(2)
High Courts04 Mar 1970Allowed
Dharampal Singh and Others Vs A.K. Banerji and Others
Patna High Court · AIR 1971 Patna 209 : (1970) 3 PLJR 416
Bihar and Orissa General Clauses Act, 1917 — Section 4(30)Bihar Panchayat Raj Act, 1947 — Section 3Constitution of India, 1950 — Article 31(2)
High Courts03 Mar 1970
Ambika Prasad Thakur and Others Vs Union of India and Others
Patna High Court · (1970) 03 PAT CK 0003
Constitution of India, 1950 — Article 3, 31(2), 4