High Courts21 May 1970
Ram Bachan Singh and Another Vs Ram Sajan Singh and Another
Patna High Court · (1970) 05 PAT CK 0007
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(1)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,148 of 2,660
High Courts20 May 1970
Chandrika Tiwary Vs Thakur Roy and Others
Patna High Court · (1970) 05 PAT CK 0029
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15
High Courts20 May 1970
Alauddin Mian Vs Hafiz Mian and Others
Patna High Court · (1970) 05 PAT CK 0025
Bihar Tenancy Act, 1885 — Section 40Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts20 May 1970Allowed
Devendra Narain Singh Vs Shiva Kumar Prasad Singh
Patna High Court · AIR 1971 Patna 396 : (1971) 4 PLJR 1
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 May 1970Allowed
Bhawesh Mishra Vs The President of Board of Secondary Education and Others
Patna High Court · AIR 1971 Patna 267
Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964 — Rule 40Constitution of India, 1950 — Article 227
High Courts19 May 1970Allowed
Baijnath Prasad Singh Vs The State of Bihar and Others
Patna High Court · AIR 1971 Patna 114
Bihar Public Land Encroachment Act, 1956 — Section 19, 6Constitution of India, 1950 — Article 226
High Courts19 May 1970Partly Allowed
Krishna Bahadur Vs State
Patna High Court · AIR 1971 Patna 237 : (1971) CriLJ 963 : (1971) 4 PLJR 119
Constitution of India, 1950 — Article 226
High Courts14 May 1970
Nathuni Thakur Vs Mostt. Manbharna Kuer
Patna High Court · (1970) 05 PAT CK 0027
Probate and Administration Act, 1881 — Section 50Succession Act, 1925 — Section 263
High Courts14 May 1970
Shree Prayag Choudhary Vs Shree K. Raman and Others
Patna High Court · AIR 1971 Patna 164
Motor Vehicles (Bihar Amendment) Act, 1939 — Section 64AMotor Vehicles Act, 1988 — Section 2(19)
High Courts14 May 1970Dismissed
Langa Manjhi and Others Vs Jaba Majhian and Others
Patna High Court · AIR 1971 Patna 185 : (1970) 3 PLJR 573
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 115
High Courts14 May 1970Allowed
Pryag Choudhary Vs K. Raman and Others
Patna High Court · AIR 1971 Patna 164
Bihar Motor Vehicles Rules, 1940 — Rule 49Motor Vehicles Act, 1939 — Section 48
High Courts14 May 1970
Ram Dhani Sharma Vs The State of Bihar and Others
Patna High Court · (1970) 05 PAT CK 0009
Constitution of India, 1950 — Article 226, 227
High Courts14 May 1970
Bihar State Road Transport Corporation Vs State of Bihar and Others
Patna High Court · (1970) 05 PAT CK 0002
Constitution of India, 1950 — Article 226, 227Motor Vehicles (Bihar Amendment) Act, 1949 — Article 64A
High Courts13 May 1970Allowed
District Board Vs Sadhu Sao
Patna High Court · AIR 1971 Patna 222
Prevention of Food Adulteration Act, 1954 — Section 10, 10(1), 10(2), 10(5), 16
High Courts12 May 1970
Sakaldeo Ram Vs State of Bihar
Patna High Court · (1970) 05 PAT CK 0031
Penal Code, 1860 (IPC) — Section 403, 406, 409
High Courts08 May 1970
Dhanushdhabi Prasad Vs Sub-divisional Magistrate and Others
Patna High Court · (1970) 05 PAT CK 0030
High Courts08 May 1970
Sarfuddin Ansari Vs The State of Bihar and Others
Patna High Court · (1970) 05 PAT CK 0028
High Courts08 May 1970Dismissed
Mt. Atra Devi and Others Vs Ramswaroop Prasad Singh and Others
Patna High Court · AIR 1972 Patna 186
Civil Procedure Code, 1908 (CPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 110, 65
High Courts08 May 1970Allowed
Baijnath Prasad and Others Vs Mansa Mahto and after him Moti Mahto and Others
Patna High Court · AIR 1971 Patna 200
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 3, Order 9 Rule 4, 151
High Courts08 May 1970Dismissed
Chandra Deo Prasad Verma Vs The Vice-Chancellor of Magadh University and Others
Patna High Court · AIR 1971 Patna 294
Magadh University Act, 1962 — Article 13, 18, 3(4), 4, 27Magadh University Rules — Rule 6, 8