Mines and Minerals (Regulation and Development) (Amendment) Act, 1957 — Section 30AMines and Minerals (Regulation and Development) Act, 1948 — Section 13, 16, 18, 3, 4

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High Courts14 Jul 1970Allowed

Arjun Mahto and Others Vs Monda Mahatain and Others

Patna High Court · AIR 1971 Patna 215

Evidence Act, 1872 — Section 145, 17, 21

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High Courts14 Jul 1970

Ramchandra Prasad Yadav Vs Anirudh Singh and Others

Patna High Court · (1970) 07 PAT CK 0004

Criminal Procedure Code, 1898 (CrPC) — Section 145, 369, 561A

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High Courts09 Jul 1970

Sri Md. Yusuf and Others Vs State of Bihar and Others

Patna High Court · (1970) 07 PAT CK 0012

Constitution of India, 1950 — Article 254Registration Act, 1908 — Section 69, 69(1)(bb)

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High Courts09 Jul 1970Dismissed

Sohan Uraon and Others Vs Puran Prasad Uraon Bakhla and Others

Patna High Court · AIR 1971 Patna 398

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 17Limitation Act, 1908 — Article 182(5)

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High Courts22 Jun 1970

Ramswaroop Singh Vs Biso Singh and Others Biso Singh Others Vs Chandradeo Singh and Others Rageo Mahto and Others Vs Jhari Mahto and Others

Patna High Court · (1970) 06 PAT CK 0002

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(4)

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High Courts15 Jun 1970

Durga Prasad Chandi Prasad Vs Commissioner of Income Tax

Patna High Court · (1971) 79 ITR 553

Income Tax Act, 1922 — Section 23(4), 66(1)

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High Courts15 Jun 1970Allowed

Ramesh Bhaichand Mehta and Others Vs The State of Bihar and Others

Patna High Court · AIR 1971 Patna 401

Bihar Hindu Religious Trusts Act, 1950 — Section 8(2)Bihar Swetambar Jain Religious Trusts Rules, 1955 — Rule 4, 4(2)

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High Courts15 Jun 1970Dismissed

Savailal Keshavlal Shah Vs The State of Bihar and Others

Patna High Court · AIR 1971 Patna 146

Bihar Hindu Religious Trusts Act, 1950 — Section 14, 81AConstitution of India, 1950 — Article 311

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High Courts15 Jun 1970Dismissed

Munshi Singh Vs Union of India (UOI) and Others

Patna High Court · AIR 1971 Patna 221

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 311

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High Courts15 Jun 1970Dismissed

Parmeshwar Prasad Vs Union of India(UOI) and Others

Patna High Court · AIR 1971 Patna 316 : (1970) 3 PLJR 514

Advocates Act, 1961 — Section 24(3), 50(2), 58(4)Constitution of India, 1950 — Article 14, 19(1)General Clauses Act, 1897 — Section 6

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High Courts15 Jun 1970Allowed

Employers in Relation to Mudidih Colliery of M/s. Burrakar Coal Company Limited Vs The Presiding Officer, Central Government Industrial Tribunal and Others

Patna High Court · (1971) PLJR 103

Penal Code, 1860 (IPC) — Section 408

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High Courts22 May 1970

Misri Lal Yadav Vs Parmeshwar Yadav and Others

Patna High Court · (1970) 05 PAT CK 0004

Arbitration Act, 1940 — Section 17

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