High Courts21 Dec 1970Dismissed
Sri Ram Ishwar Singh Vs Sri Jagat Nand Sahai and Another
Patna High Court · (1971) PLJR 558
Constitution of India, 1950 — Article 316, 316(1), 319, 319(d)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,145 of 2,660
High Courts18 Dec 1970Allowed
Suraj Kant Jha Vs The State of Bihar and Others
Patna High Court · (1971) PLJR 155
Constitution of India, 1950 — Article 226, 227
High Courts18 Dec 1970Allowed
Nisada Bah Devi Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 35
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts17 Dec 1970Partly Allowed
Lakhan Mahto and Another Vs State of Bihar
Patna High Court · AIR 1972 Patna 37
Succession Act, 1925 — Section 214(1)
High Courts16 Dec 1970Dismissed
Ram Kripal Singh and Others Vs The Assistant Custodian General, Evacuee Property and Others
Patna High Court · AIR 1972 Patna 38
Constitution of India, 1950 — Article 14, 19, 31Evacuee Interest (Separation) Act, 1951 — Section 27, 9(2)
High Courts08 Dec 1970Dismissed
Habibur Rahman and Another Vs Mt. Tetri and Another
Patna High Court · AIR 1972 Patna 43
Civil Procedure Code, 1908 (CPC) — Section 107Evidence Act, 1872 — Section 167Registration Act, 1908 — Section 49
High Courts08 Dec 1970
Mahendra Prasad Sinha Vs Bhagirath Lal and Others
Patna High Court · (1971) PLJR 157
Civil Procedure Code, 1908 (CPC) — Section 139(b)
High Courts04 Dec 1970Dismissed
Nand Deo Prasad Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 48
Bihar Panchayat Election Rules, 1959 — Rule 51(2)
High Courts25 Nov 1970
Commissioner of Income Tax Vs Hanumandas Himatsinhka
Patna High Court · (1971) 82 ITR 356
Income Tax Act, 1922 — Section 10(2)
High Courts16 Nov 1970Dismissed
Dilraj Singh Vs The Minister of Transport and Others
Patna High Court · AIR 1971 Patna 409
Bihar Motor Vehicles Rules, 1940 — Rule 50Motor Vehicles Act, 1939 — Section 47(1)
High Courts16 Nov 1970Allowed
Indian Explosives Limited Vs The Presiding Officer, Labour Court and Another
Patna High Court · (1971) PLJR 145
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 33, 33(2)(b)
High Courts11 Nov 1970Allowed
Harihar Prasad Sao Vs Bhagwan Das and Others
Patna High Court · AIR 1972 Patna 146
Succession Act, 1925 — Section 283, 63, 79
High Courts09 Nov 1970Dismissed
Ram Ekbal and Others Vs Smt. Khira Devi and Others
Patna High Court · AIR 1971 Patna 286
High Courts09 Nov 1970Allowed
Asarfi Mahaseth Vs Ram Swaroop Panjiar and Others
Patna High Court · AIR 1972 Patna 183
Transfer of Property Act, 1882 — Section 60, 72
High Courts04 Nov 1970Allowed
Makhan Gope and Another Vs Prasad Gope
Patna High Court · AIR 1971 Patna 227
Arbitration Act, 1940 — Section 17, 39, 41
High Courts03 Nov 1970Allowed
Smt. Purni Devi and Others Vs Shibu Mahton and Others
Patna High Court · AIR 1971 Patna 249
Evidence Act, 1872 — Section 114Land Acquisition Act, 1894 — Section 18(1), 54
High Courts02 Nov 1970Allowed
Mst. Chandrika Kuer Vs The State of Bihar and Others
Patna High Court · AIR 1971 Patna 300
Constitution of India, 1950 — Article 226
High Courts26 Oct 1970Allowed
Vidya Singh Vs Wakil Singh and Others
Patna High Court · (1971) PLJR 136
Constitution of India, 1950 — Article 226, 227
High Courts21 Oct 1970Dismissed
The Bihar State Bullion Merchants'' Association and Others Vs Union of India (UOI) and Others
Patna High Court · AIR 1971 Patna 240 : (1971) 4 PLJR 85
Constitution of India, 1950 — Article 14Gold (Control) Act, 1968 — Section 16(7), 28, 30, 31, 5(1)
High Courts20 Oct 1970Dismissed
Md. Israfil Vs Md. Israil and Others
Patna High Court · AIR 1971 Patna 350
Trusts Act, 1882 — Section 90