High Courts19 Oct 1970Dismissed
Ram Das Sahu and Others Vs The Municipal Commissioners
Patna High Court · AIR 1971 Patna 353
Bihar and Orissa Municipal Act, 1922 — Section 57(2)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,146 of 2,660
High Courts29 Sept 1970Allowed
Ramchandra Sah Vs Mt. Jasoda Devi and Bachhi Devi
Patna High Court · (1971) PLJR 138
Limitation Act, 1963 — Section 5
High Courts28 Sept 1970Dismissed
Satya Brat Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · AIR 1971 Patna 265
Constitution of India, 1950 — Article 226, 227
High Courts28 Sept 1970Allowed
The Managing Committee of Arrah Town Higher Secondary School Vs The President, Board of Secondary Education and 3 Others
Patna High Court · (1971) PLJR 97
High Courts24 Sept 1970Allowed
Mathura Prasad Vs Kali Dhobi and Others
Patna High Court · (1971) PLJR 132
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(6)
High Courts24 Sept 1970Allowed
Harihar Prasad Sah and Others Vs Sardar Jodh Singh and Others
Patna High Court · AIR 1971 Patna 284
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 11
High Courts23 Sept 1970Dismissed
Ram Chandra Srivastava and Others Vs Parsidh Narain Singh and Others
Patna High Court · AIR 1971 Patna 302
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts18 Sept 1970
Babban Pd. and Another Vs Fulena Gir and Another
Patna High Court · (1970) 09 PAT CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(6)
High Courts16 Sept 1970Allowed
Paras Pandey @ Paras Nath Pandey Vs Banka Prasad Sah and Others
Patna High Court · (1971) PLJR 123
Constitution of India, 1950 — Article 226, 227
High Courts15 Sept 1970Allowed
Ramlal Sao Vs Gulab Chand
Patna High Court · (1971) PLJR 127
Penal Code, 1860 (IPC) — Section 420
High Courts11 Sept 1970Dismissed
Mst. Radha Devi and Others Vs Dhanik Lal Isser.
Patna High Court · AIR 1971 Patna 378 : (1970) 3 PLJR 673
Stamp Act, 1899 — Article 15, 49, 2(2), 2(22), 2(5)
High Courts10 Sept 1970Dismissed
Kedar Das Mohta and Others Vs Nand Lal Poddar and Others
Patna High Court · AIR 1971 Patna 253
Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 10, 2Registration Act, 1908 — Section 17
High Courts02 Sept 1970Dismissed
Basudeo Tiwary Vs Shree Bagun Sumbrui and Others
Patna High Court · AIR 1971 Patna 201
Bihar Motor Vehicles Rules, 1940 — Rule 68Motor Vehicles Act, 1939 — Section 48(3), 64A
High Courts31 Aug 1970Dismissed
Kailash Thakur Vs The Deputy Commissioner and Others
Patna High Court · AIR 1971 Patna 283
Constitution of India, 1950 — Article 310, 310(2)
High Courts31 Aug 1970Allowed
The Patna Electric Supply Co. Ltd. Vs Patna Municipal Corporation and Others
Patna High Court · AIR 1971 Patna 354
Electricity Act, 1910 — Section 18, 19Patna Municipal Corporation Act, 1951 — Section 257, 262Telegraph Act, 1885 — Section 10, 12
High Courts31 Aug 1970Allowed
Raghunandan Yadav and Others Vs The State of Bihar
Patna High Court · (1971) PLJR 124
Penal Code, 1860 (IPC) — Section 147, 148, 323, 324
High Courts29 Aug 1970Dismissed
Gauri Shankar Mansaria Vs Union of India(UOI) and Others
Patna High Court · AIR 1971 Patna 362
Court Fees Act, 1870 — Article 17Suits Valuation Act, 1887 — Section 8
High Courts27 Aug 1970Allowed
Badri Singh and Others Vs North Bihar Regional Transport Authority and Others
Patna High Court · AIR 1971 Patna 381
Motor Vehicles Act, 1939 — Section 68F(2)
High Courts25 Aug 1970Dismissed
Mahendra Lal Vs Mst. Rekhia and Others
Patna High Court · AIR 1971 Patna 382
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Aug 1970Allowed
Girdhar Das Anandji and Another Vs Jivaraj Madhavji Patel and Others
Patna High Court · (1971) PLJR 66
General Clauses Act, 1897 — Section 1, 3, 6(c)Specific Relief Act, 1963 — Section 12, 12(1), 12(3), 14, 15Transfer of Property Act, 1882 — Section 40