COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,152 of 2,660

High Courts27 Jan 1970

Sri Hurdatroy Jute Mills Private Ltd. and Others Vs Superintendent of Commercial Taxes and Others

Patna High Court · (1970) 25 STC 436

Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 14, 226Criminal Procedure Code, 1898 (CrPC) — Section 386

High Courts22 Jan 1970

Rajendra Jaibhadra Jha Vs J.P. Choudhary and Others

Patna High Court · (1970) 01 PAT CK 0013

Constitution of India, 1950 — Article 226, 227

High Courts21 Jan 1970

The State of Bihar Vs S.K. Sahay

Patna High Court · AIR 1971 Patna 37

Arbitration Act, 1940 — Section 14, 30

High Courts21 Jan 1970

Sudhir Chandra Sarkar Vs Tata Iron and Steel Co. Ltd. and Others

Patna High Court · (1970) 01 PAT CK 0008

Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133(1)(c)

High Courts20 Jan 1970

Union of India Vs Rajendra Pd. Singh

Patna High Court · (1970) 01 PAT CK 0005

Constitution of India, 1950 — Article 311, 311(2)

High Courts16 Jan 1970

Jageshwar Sikhar and Others Vs Yubrajin Srimati Baidehi Kuer and Another

Patna High Court · (1970) 01 PAT CK 0001

Chotanagpur Tenancy Act, 1908 — Section 118Criminal Procedure Code, 1898 (CrPC) — Section 144, 145

High Courts15 Jan 1970Allowed

Rati Singh and Another Vs Ram Prasad Singh and Another

Patna High Court · AIR 1971 Patna 156

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 92

High Courts13 Jan 1970

Jitendra Prasad Vs State of Bihar and Others

Patna High Court · (1970) 01 PAT CK 0014

Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 380

High Courts12 Jan 1970

Thakur Rai Vs Rambrichh Rai

Patna High Court · (1970) 01 PAT CK 0004

Evidence Act, 1872 — Section 68, 69

High Courts09 Jan 1970

M/s. Gammon India Limited Vs Baleshwar Pd. Jaiswal and Others

Patna High Court · (1970) 01 PAT CK 0015

Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Clause 13

High Courts09 Jan 1970

Rajendra Prasad Singh Vs State

Patna High Court · AIR 1971 Patna 95 : (1971) CriLJ 486

Criminal Procedure Code, 1898 (CrPC) — Section 190, 200, 202, 203, 439

High Courts09 Jan 1970

Rambahadur Pandey and Others Vs Sudhisht Narain Pandey and Others

Patna High Court · (1970) 01 PAT CK 0006

High Courts09 Jan 1970Allowed

Onkar Nath Jalan Vs Ramanand Prasad and Others

Patna High Court · AIR 1970 Patna 368

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 92

High Courts08 Jan 1970Dismissed

Mahabir Dass and Others Vs Motibhai Narsibhai Patel

Patna High Court · AIR 1971 Patna 27

Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 13, 14, 2Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 34 Rule 1Transfer of Property Act, 1882 — Section 100, 58

High Courts03 Jan 1970Dismissed

Prabeen Chandra Dutta and Another Vs Mohammad Idris and Others

Patna High Court · AIR 1971 Patna 92

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts29 Dec 1969

Bishnu Kumar Sureka and Jai Kumar Sureka Vs State of Bihar and Hari Pd. Chamaria

Patna High Court · (1969) 12 PAT CK 0001

Penal Code, 1860 (IPC) — Section 406, 409, 420

High Courts22 Dec 1969Allowed

Nalini Kanta Choudhary and Others Vs President of Bihar State Board of Religious Trusts and Others

Patna High Court · AIR 1971 Patna 1

Bihar Hindu Religious Trusts Act, 1950 — Section 43, 43(1), 43(3), 67

High Courts22 Dec 1969

Raghubans Singh Vs Mahabir Singh

Patna High Court · (1969) 12 PAT CK 0007

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(1)

High Courts19 Dec 1969

Jagdu Ho and Others Vs Mahati Ho and Others Budhbau Ho and Others Vs Palo Kui and Others

Patna High Court · (1969) 12 PAT CK 0006

Scheduled Districts Act, 1874 — Section 6

High Courts18 Dec 1969Allowed

Keshab Kishore Narain Saraswati Vs State of Bihar and Another

Patna High Court · AIR 1971 Patna 99

Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 299(1)Contract Act, 1872 — Section 70