High Courts27 Feb 1970
Banarsi Prasad Verma and Sheo Shankar Prasad Singh Vs Bindeshwari Prasad Singh and Brahmdeo Prasad Sao
Patna High Court · (1970) 02 PAT CK 0022
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(3), 144
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,151 of 2,660
High Courts27 Feb 1970
Chandrika Prasad @ Chandrika Ram Vs The State
Patna High Court · (1970) 02 PAT CK 0019
Penal Code, 1860 (IPC) — Section 409, 466, 468
High Courts26 Feb 1970Dismissed
Baidyanath Mandal and Others Vs Rukmini Sukhani
Patna High Court · AIR 1971 Patna 39
Mineral Concession Rules, 1960 — Rule 37
High Courts21 Feb 1970
Jagdish Sao Vs Ajoy Kumar Agrawal and Others
Patna High Court · (1970) 02 PAT CK 0002
Provincial Insolvency Act, 1920 — Section 13, 7, 75
High Courts20 Feb 1970
Matlu Manjhi and Three Others Vs The State
Patna High Court · (1970) 02 PAT CK 0016
Bihar Tenancy Act, 1885 — Section 69Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 188
High Courts19 Feb 1970
Ram Lachhan Singh Vs Tej Narain Singh
Patna High Court · (1970) 02 PAT CK 0012
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A
High Courts18 Feb 1970
Bharan Singh and Mohan Singh Vs Jadu Hazam
Patna High Court · (1970) 02 PAT CK 0021
Bihar Panchayat Raj Act, 1947 — Section 73Constitution of India, 1950 — Article 227
High Courts18 Feb 1970
Jamuna Singh Vs The State of Bihar
Patna High Court · (1970) 02 PAT CK 0004
Bihar Molasses (Control) Act, 1947 — Section 4(b)Bihar Molasses (Control) Rules, 1955 — Rule 11, 11A
High Courts18 Feb 1970
Kamla Prasad Sinha Vs The State of Bihar
Patna High Court · (1970) 02 PAT CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 526Penal Code, 1860 (IPC) — Section 341, 353
High Courts16 Feb 1970
Bokaro and Ramgur Vs Additional Collector and Another
Patna High Court · AIR 1971 Patna 167
Constitution of India, 1950 — Article 14, 19Land Acquisition (Bihar Amendment) Act, 1960 — Section 5A, 6Land Acquisition Act, 1894 — Section 4, 6
High Courts12 Feb 1970
Ramsagar Roy Vs State of Bihar and Others
Patna High Court · (1970) 02 PAT CK 0018
Constitution of India, 1950 — Article 14, 16, 309Government of India Act, 1935 — Section 241
High Courts12 Feb 1970
Badri Bishal Dhandhania Vs Haji Sharafat Hussain and Others
Patna High Court · (1970) 02 PAT CK 0003
Contract Act, 1872 — Section 51, 52Evidence Act, 1872 — Section 91
High Courts09 Feb 1970
Ram Ballav Jalan Vs State of Bihar and Another
Patna High Court · (1970) 02 PAT CK 0020
Bihar and Orissa Municipal Act, 1922 — Section 29(2)Constitution of India, 1950 — Article 226, 227
High Courts09 Feb 1970Allowed
Chini Mazdoor Sangh and Others Vs The State of Bihar and Others
Patna High Court · AIR 1971 Patna 273 : (1970) 3 PLJR 212
Constitution of India, 1950 — Article 309, 311Evidence Act, 1872 — Section 123
High Courts06 Feb 1970Allowed
Ram Chandra Sahu Vs Dhirendra Mohan Bhadra and Another
Patna High Court · AIR 1971 Patna 41 : (1970) 3 PLJR 125
Civil Procedure Code, 1908 (CPC) — Section 145Limitation Act, 1908 — Article 181 , 182Limitation Act, 1963 — Article 136, 31
High Courts06 Feb 1970
Parmeshwar Singh @ Parmeshwar Pd. Vs State of Bihar and Others
Patna High Court · (1970) 02 PAT CK 0006
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311
High Courts05 Feb 1970Dismissed
Traders Syndicate Vs State of Bihar
Patna High Court · AIR 1971 Patna 133 : (1971) CriLJ 770
Bihar and Orissa Excise Act, 1915 — Section 81Criminal Procedure Code, 1898 (CrPC) — Section 439, 5(2), 50, 51, 523
High Courts05 Feb 1970Dismissed
Commissioners of Revelganj Municipal Board Vs N.E. Railway Administration and Another
Patna High Court · AIR 1970 Patna 374
Constitution of India, 1950 — Article 277
High Courts04 Feb 1970Allowed
Patna Electric Supply Co. Ltd. Vs Commissioner of Labour and Another
Patna High Court · AIR 1971 Patna 93 : (1970) 3 PLJR 183
Constitution of India, 1950 — Article 226
High Courts02 Feb 1970
Saumya Kumar Gupta Vs Official Liquidator
Patna High Court · (1970) 02 PAT CK 0009
Banking Regulation Act, 1949 — Section 45A, 45B, 45D, 45TCompanies Act, 1956 — Section 446, 446(1)